Showing 11506 - 11520 of 41947 judgements
18 December 2009
Supreme Court
23 pages
PRITHIPAL SINGH Vs SATPAL SINGH(D) TH.LRS.

Case number: C.A. No.-008501-008501 / 2009
Diary number: 30096 / 2006
Advocates: KAMALDEEP GULATI Vs ATISHI DIPANKAR

18 December 2009
Supreme Court
11 pages
G.SURYAKUMARI Vs B.CHANDRAMOULI .

Case number: C.A. No.-008476-008476 / 2009
Diary number: 10089 / 2006
Advocates: PROMILA Vs SRIDHAR POTARAJU

17 December 2009
Supreme Court
19 pages
ASHOK KUMAR Vs VED PARKASH .

Case number: C.A. No.-008417-008417 / 2009
Diary number: 17012 / 2007
Advocates: GAGAN GUPTA Vs ANIS AHMED KHAN

17 December 2009
Supreme Court
14 pages
DWARIKA PRASAD Vs NIRMALA .

Case number: C.A. No.-008407-008407 / 2009
Diary number: 13020 / 2007
Advocates: SHAKIL AHMED SYED Vs T. N. SINGH

17 December 2009
Supreme Court
3 pages
PODDUTOORI LALITA DEVI Vs APSRTC, REP.BY M.D.

Case number: C.A. No.-008432-008432 / 2009
Diary number: 33984 / 2008
Advocates: ANIL KUMAR TANDALE Vs G. N. REDDY

17 December 2009
Supreme Court
13 pages
SHEETALA PRASAD Vs SRI KANT

Case number: Crl.A. No.-002420-002420 / 2009
Diary number: 17052 / 2007
Advocates: Vs MANOJ K. MISHRA

17 December 2009
Supreme Court
8 pages
DWARKA PRASAD Vs RAMESHWAR DAYAL KHANDELWAL .

Case number: C.A. No.-008408-008408 / 2009
Diary number: 36070 / 2007
Advocates: SHAKIL AHMED SYED Vs T. N. SINGH

17 December 2009
Supreme Court
5 pages
STATE OF U.P. Vs MAHENDRA NATH TEWARI

Case number: C.A. No.-002816-002816 / 2007
Diary number: 12324 / 2007
Advocates: KAMLENDRA MISHRA Vs K. S. RANA

17 December 2009
Supreme Court
71 pages
BHUWALKA STEEL INDUS. LTD. Vs BOMBAY IRON & STEEL LABOUR BD.

Case number: C.A. No.-008452-008452 / 2009
Diary number: 32222 / 2006
Advocates: ABHIJAT P. MEDH Vs

17 December 2009
Supreme Court
2 pages
NARAYAN PRASAD LOHIA Vs NIKUNJ KUMAR LOHIA

Case number: C.A. No.-006753-006753 / 2008
Diary number: 4784 / 2007
Advocates: Vs SHALLY BHASIN

17 December 2009
Supreme Court
4 pages
DIRECTOR GENERAL,E.S.I.CORP. Vs BHARATI BANERJEE .

Case number: C.A. No.-008411-008411 / 2009
Diary number: 12851 / 2008
Advocates: Vs RANJAN MUKHERJEE

17 December 2009
Supreme Court
25 pages
JAI PRAKASH Vs M/S. NATIONAL INSURANCE CO. .

Bench: R.V. RAVEENDRAN,MUKUNDAKAM SHARMA,K.S. PANICKER RADHAKRISHNAN, ,
Case number: SLP(C) No.-011801-011804 / 2005
Diary number: 8333 / 2005
Advocates: MANOJ SWARUP AND CO. Vs

16 December 2009
Supreme Court
10 pages
HDFC BANK LTD Vs J.J.MANNAN @ J.M.JOHN PAUL

Case number: Crl.A. No.-002415-002415 / 2009
Diary number: 19707 / 2006
Advocates: MANIK KARANJAWALA Vs K. K. MANI

16 December 2009
Supreme Court
16 pages
DIRECTOR, C.B.I. Vs D.P. SINGH

Case number: C.A. No.-001485-001485 / 2003
Diary number: 17663 / 2002
Advocates: P. PARMESWARAN Vs BRIJ BHUSHAN

16 December 2009
Supreme Court
8 pages
KEYA DEVELOPERS AND CONS. PVT. LTD. Vs THE CHIEF EXECUTIVE OFFICER, SRA.

Case number: C.A. No.-008418-008420 / 2009
Diary number: 36868 / 2009
Advocates: LEGAL OPTIONS Vs PAREKH & CO.