Showing 11566 - 11580 of 41947 judgements
04 December 2009
Supreme Court
2 pages
M/S BHARAT PETROLEUM CORP.LTD. Vs STATE OF PUNJAB .

Case number: C.A. No.-008076-008076 / 2009
Diary number: 4476 / 2009
Advocates: M. P. DEVANATH Vs

04 December 2009
Supreme Court
2 pages
ITI EMPLOYEES HNG.CO-OP.STY.LTD. Vs STATE OF KARNATAKA .

Case number: C.A. No.-008124-008124 / 2009
Diary number: 2880 / 2008
Advocates: T. MAHIPAL Vs S. N. BHAT

04 December 2009
Supreme Court
17 pages
SHABANA BANO Vs IMRAN KHAN

Case number: Crl.A. No.-002309-002309 / 2009
Diary number: 1234 / 2009
Advocates: D. MAHESH BABU Vs RAJESH

04 December 2009
Supreme Court
41 pages
STATE OF U.P. Vs RAM SAJIVAN .

Case number: Crl.A. No.-000686-000686 / 2002
Diary number: 7982 / 2001
Advocates: Vs VISHWAJIT SINGH

04 December 2009
Supreme Court
7 pages
STATE OF U.P. Vs RAM DARAS YADAV

Case number: C.A. No.-008057-008057 / 2009
Diary number: 23746 / 2005
Advocates: ANUVRAT SHARMA Vs E. C. VIDYA SAGAR

04 December 2009
Supreme Court
17 pages
SUNIL Vs STATE OF HARYANA

Case number: Crl.A. No.-002308-002308 / 2009
Diary number: 19359 / 2009
Advocates: PRATIBHA JAIN Vs KAMAL MOHAN GUPTA

04 December 2009
Supreme Court
3 pages
SAIYED SALIM SAIYED HUSSAIN SAIYED Vs STATE OF GUJARAT

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-002325-002325 / 2009
Diary number: 25339 / 2009
Advocates: SANDEEP NARAIN Vs

03 December 2009
Supreme Court
4 pages
COMMNR. OF INCOME TAX, NAGPUR Vs BABA SAHEB KEDAR G.&P. COOP.SOCIETY LTD.

Case number: C.A. No.-000258-000258 / 2005
Diary number: 16422 / 2003
Advocates: B. V. BALARAM DAS Vs RANI CHHABRA

03 December 2009
Supreme Court
19 pages
BHAGWATI PRASAD Vs STATE OF M.P.

Case number: Crl.A. No.-001368-001368 / 2003
Diary number: 4498 / 2003
Advocates: SOMNATH MUKHERJEE Vs B. S. BANTHIA

03 December 2009
Supreme Court
15 pages
M/S. RETU MARBLES Vs PRABHAKANT SHUKLA

Case number: C.A. No.-000635-000635 / 2007
Diary number: 15636 / 2006
Advocates: RAKHI RAY Vs RESPONDENT-IN-PERSON

03 December 2009
Supreme Court
13 pages
M/S RAVINDRA KUMAR GUPTA & CO. Vs UNION OF INDIA

Case number: C.A. No.-008019-008019 / 2009
Diary number: 37668 / 2007
Advocates: DHARMENDRA KUMAR SINHA Vs B. KRISHNA PRASAD

03 December 2009
Supreme Court
8 pages
MAHINDRA & MAHINDRA LTD. Vs AVINASH DHANIRAMJI KAMBLE

Case number: C.A. No.-007993-007993 / 2009
Diary number: 13184 / 2008
Advocates: K. RAJEEV Vs CHANDAN RAMAMURTHI

03 December 2009
Supreme Court
28 pages
PRIYANKA ESTATES I'NATIONAL P.LTD. Vs STATE OF ASSAM .

Case number: C.A. No.-008026-008026 / 2009
Diary number: 21558 / 2006
Advocates: P. I. JOSE Vs

03 December 2009
Supreme Court
170 pages
EDUKANTI KISTAMMA (DEAD) THR.LRS. Vs S. VENKATAREDDY (DEAD) THR.LRS..

Case number: C.A. No.-001664-001664 / 2004
Diary number: 23463 / 2002
Advocates: D. MAHESH BABU Vs HIMINDER LAL

03 December 2009
Supreme Court
2 pages
M/S. ORISSA STATE FINANCIAL CORPORATION Vs COMMNR. OF COMMERCIAL TAXES .

Case number: C.A. No.-001434-001434 / 2003
Diary number: 8688 / 2002
Advocates: Vs KIRTI RENU MISHRA