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14 December 2009
Supreme Court 1 pages ASSISTANT COMMERCIAL TAXES OFFICER Vs M/S ECONOMIC TRANSPORT ORGANISATION
Case number: C.A. No.-008288-008288 / 2009 |
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14 December 2009
Supreme Court 1 pages MADHU KUMARI SINHA Vs UNION OF INDIA TR.C.B.I.
Case number: Crl.A. No.-002391-002391 / 2009 |
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11 December 2009
Supreme Court 13 pages BHARAT SANCHAR NIGAM LTD. Vs DHANURDHAR CHAMPATIRAY
Case number: C.A. No.-008230-008230 / 2009 |
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11 December 2009
Supreme Court 22 pages R.KOLANDAIVELU(DEAD) BY LRS. Vs GOVT.OF T.NADU
Case number: C.A. No.-008235-008235 / 2009 |
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11 December 2009
Supreme Court 2 pages KULDIP KAUR Vs STATE OF PUNJAB .
Case number: Crl.A. No.-002373-002373 / 2009 |
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11 December 2009
Supreme Court 3 pages SECURITY PRINTING & MINTING CORP.OF I.LD Vs WORKMEN TR.GEN.SEC.OF ISP/CNP UNION &ORS
Case number: C.A. No.-008460-008460 / 2009 |
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11 December 2009
Supreme Court 4 pages PREM SAGAR GUPTA Vs STATE OF WEST BENGAL
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
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10 December 2009
Supreme Court 3 pages ARSHADA BANU Vs NEW INDIA ASSURANCE CO.LTD.
Case number: C.A. No.-008196-008196 / 2009 |
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10 December 2009
Supreme Court 3 pages K.K. KANNAN (D) BY LRS. Vs KOOLIVATHUKKAL KARIKKAN MANDI .
Case number: C.A. No.-000612-000612 / 2003 |
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10 December 2009
Supreme Court 39 pages DILIP PREMNARAYAN TIWARI Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-001026-001026 / 2008 |
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10 December 2009
Supreme Court 14 pages KAILASH NATH Vs STATE OF U.P.
Case number: Crl.A. No.-001416-001416 / 2008 |
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10 December 2009
Supreme Court 4 pages SHAFIKUTH HUSSAIN @ RAVI Vs STATE OF A.P.
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
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10 December 2009
Supreme Court 6 pages RAMRAJ @ NANHOO @ BIHNUN Vs STATE OF CHHATTISGARH
Bench: ALTAMAS KABIR,B.S. CHAUHAN, , , |
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09 December 2009
Supreme Court 3 pages KANTH SRI Vs MUNNA .
Case number: C.A. No.-008189-008189 / 2009 |
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09 December 2009
Supreme Court 1 pages SAJJAN TEXTILE MILLS LTD. Vs K.V. KAMATH .
Case number: CONMT.PET.(C) No.-000084-000084 / 2005 |