Showing 11536 - 11550 of 41947 judgements
14 December 2009
Supreme Court
1 pages
ASSISTANT COMMERCIAL TAXES OFFICER Vs M/S ECONOMIC TRANSPORT ORGANISATION

Case number: C.A. No.-008288-008288 / 2009
Diary number: 9383 / 2009
Advocates: JATINDER KUMAR BHATIA Vs ARVIND KUMAR GUPTA

14 December 2009
Supreme Court
1 pages
MADHU KUMARI SINHA Vs UNION OF INDIA TR.C.B.I.

Case number: Crl.A. No.-002391-002391 / 2009
Diary number: 32609 / 2008
Advocates: T. MAHIPAL Vs B. KRISHNA PRASAD

11 December 2009
Supreme Court
13 pages
BHARAT SANCHAR NIGAM LTD. Vs DHANURDHAR CHAMPATIRAY

Case number: C.A. No.-008230-008230 / 2009
Diary number: 9913 / 2007
Advocates: Vs PARMANAND GAUR

11 December 2009
Supreme Court
22 pages
R.KOLANDAIVELU(DEAD) BY LRS. Vs GOVT.OF T.NADU

Case number: C.A. No.-008235-008235 / 2009
Diary number: 11361 / 2007
Advocates: K. V. BHARATHI UPADHYAYA Vs R. NEDUMARAN

11 December 2009
Supreme Court
2 pages
KULDIP KAUR Vs STATE OF PUNJAB .

Case number: Crl.A. No.-002373-002373 / 2009
Diary number: 32273 / 2008
Advocates: KAILASH CHAND Vs CHANDER SHEKHAR ASHRI

11 December 2009
Supreme Court
3 pages
SECURITY PRINTING & MINTING CORP.OF I.LD Vs WORKMEN TR.GEN.SEC.OF ISP/CNP UNION &ORS

Case number: C.A. No.-008460-008460 / 2009
Diary number: 23162 / 2009
Advocates: Vs ABHA R. SHARMA

11 December 2009
Supreme Court
4 pages
PREM SAGAR GUPTA Vs STATE OF WEST BENGAL

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-002502-002502 / 2009
Diary number: 21943 / 2009
Advocates: DHARMENDRA KUMAR SINHA Vs

10 December 2009
Supreme Court
3 pages
ARSHADA BANU Vs NEW INDIA ASSURANCE CO.LTD.

Case number: C.A. No.-008196-008196 / 2009
Diary number: 34644 / 2008
Advocates: Vs DEBASIS MISRA

10 December 2009
Supreme Court
3 pages
K.K. KANNAN (D) BY LRS. Vs KOOLIVATHUKKAL KARIKKAN MANDI .

Case number: C.A. No.-000612-000612 / 2003
Diary number: 4588 / 2001
Advocates: K. RAJEEV Vs P. K. MANOHAR

10 December 2009
Supreme Court
39 pages
DILIP PREMNARAYAN TIWARI Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001026-001026 / 2008
Diary number: 2849 / 2008
Advocates: GAURAV AGRAWAL Vs RAVINDRA KESHAVRAO ADSURE

10 December 2009
Supreme Court
14 pages
KAILASH NATH Vs STATE OF U.P.

Case number: Crl.A. No.-001416-001416 / 2008
Diary number: 32265 / 2007
Advocates: B. SUNITA RAO Vs GUNNAM VENKATESWARA RAO

10 December 2009
Supreme Court
4 pages
SHAFIKUTH HUSSAIN @ RAVI Vs STATE OF A.P.

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-000080-000080 / 2003
Diary number: 21659 / 2002
Advocates: S. USHA REDDY Vs D. BHARATHI REDDY

10 December 2009
Supreme Court
6 pages
RAMRAJ @ NANHOO @ BIHNUN Vs STATE OF CHHATTISGARH

Bench: ALTAMAS KABIR,B.S. CHAUHAN, , ,
Case number: Special Leave Petition (crl.) 4614 of 2006

09 December 2009
Supreme Court
3 pages
KANTH SRI Vs MUNNA .

Case number: C.A. No.-008189-008189 / 2009
Diary number: 5145 / 2004
Advocates: K. K. MOHAN Vs M. P. SHORAWALA

09 December 2009
Supreme Court
1 pages
SAJJAN TEXTILE MILLS LTD. Vs K.V. KAMATH .

Case number: CONMT.PET.(C) No.-000084-000084 / 2005
Diary number: 8005 / 2005
Advocates: Vs MANJULA GUPTA