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03 December 2009
Supreme Court 16 pages DALIP SINGH Vs STATE OF U.P. .
Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , , |
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03 December 2009
Supreme Court 1 pages PREETAM @ PREETAM PRASAD Vs STATE OF M.P.
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
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03 December 2009
Supreme Court 31 pages K.H. SHEKARAPPA Vs STATE OF KARNATAKA
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
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03 December 2009
Supreme Court 13 pages K.H. SHEKARAPPA Vs STATE OF KARNATAKA
Bench: Harjit Singh Bedi,J.M. Panchal |
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02 December 2009
Supreme Court 14 pages MD.ALI HAIDER Vs STATE OF ASSAM
Case number: Crl.A. No.-001645-001645 / 2007 |
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02 December 2009
Supreme Court 9 pages M/S JULIEN EDUCATIONAL TRUST Vs SOURENDRA KUMAR ROY .
Case number: C.A. No.-008081-008082 / 2009 |
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02 December 2009
Supreme Court 14 pages NEELAM BAHAL Vs STATE OF UTTARAKHAND
Case number: Crl.A. No.-001012-001012 / 2009 |
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02 December 2009
Supreme Court 24 pages GULSHAN PRAKASH Vs STATE OF HARYANA .
Case number: C.A. No.-007964-007964 / 2009 |
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02 December 2009
Supreme Court 21 pages KASHI MATH SAMSTHAN Vs SRIMAD SUDHINDRA THIRTHA SWAMY
Case number: C.A. No.-007966-007967 / 2009 |
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02 December 2009
Supreme Court 13 pages PAZHASSI RAJA CHRITABLE TRUST Vs UNION OF INDIA
Case number: SLP(C) No.-032840-032840 / 2009 |
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02 December 2009
Supreme Court 12 pages BALAJI Vs STATE REP.BY INSP.OF POLICE
Case number: Crl.A. No.-000161-000161 / 2008 |
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02 December 2009
Supreme Court 23 pages STATE OF U.P. Vs COMMIT.OF MANGT.M.T.S.VIDYA MANDIR
Case number: SLP(C) No.-004630-004630 / 2008 |
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02 December 2009
Supreme Court 11 pages K.M. IBRAHIM Vs K.P. MOHAMMED
Case number: Crl.A. No.-002281-002281 / 2009 |
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02 December 2009
Supreme Court 19 pages MOTI LAL Vs STATE OF U.P.
Case number: Crl.A. No.-001035-001035 / 2005 |
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02 December 2009
Supreme Court 5 pages VIJAYA BANK Vs GURNAM SINGH
Case number: C.A. No.-001064-001064 / 2003 |