Showing 11581 - 11595 of 41947 judgements
03 December 2009
Supreme Court
16 pages
DALIP SINGH Vs STATE OF U.P. .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-005239-005239 / 2002
Diary number: 14127 / 2001
Advocates: MANJULA GUPTA Vs L. K. PANDEY

03 December 2009
Supreme Court
1 pages
PREETAM @ PREETAM PRASAD Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-000362-000362 / 2003
Diary number: 19356 / 2002

03 December 2009
Supreme Court
31 pages
K.H. SHEKARAPPA Vs STATE OF KARNATAKA

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-000382-000382 / 2003
Diary number: 25349 / 2002
Advocates: RAJESH MAHALE Vs

03 December 2009
Supreme Court
13 pages
K.H. SHEKARAPPA Vs STATE OF KARNATAKA

Bench: Harjit Singh Bedi,J.M. Panchal
Case number: Crl.A. No.-000382-000382 / 2003
Diary number: 25349 / 2002
Advocates: RAJESH MAHALE Vs

02 December 2009
Supreme Court
14 pages
MD.ALI HAIDER Vs STATE OF ASSAM

Case number: Crl.A. No.-001645-001645 / 2007
Diary number: 14547 / 2007
Advocates: ABHIJIT SENGUPTA Vs CORPORATE LAW GROUP

02 December 2009
Supreme Court
9 pages
M/S JULIEN EDUCATIONAL TRUST Vs SOURENDRA KUMAR ROY .

Case number: C.A. No.-008081-008082 / 2009
Diary number: 22201 / 2008
Advocates: Vs KAILASH CHAND

02 December 2009
Supreme Court
14 pages
NEELAM BAHAL Vs STATE OF UTTARAKHAND

Case number: Crl.A. No.-001012-001012 / 2009
Diary number: 1791 / 2009
Advocates: KAMINI JAISWAL Vs JATINDER KUMAR BHATIA

02 December 2009
Supreme Court
24 pages
GULSHAN PRAKASH Vs STATE OF HARYANA .

Case number: C.A. No.-007964-007964 / 2009
Diary number: 4794 / 2008
Advocates: KRISHAN SINGH CHAUHAN Vs S. JANANI

02 December 2009
Supreme Court
21 pages
KASHI MATH SAMSTHAN Vs SRIMAD SUDHINDRA THIRTHA SWAMY

Case number: C.A. No.-007966-007967 / 2009
Diary number: 10777 / 2009
Advocates: RAJESH MAHALE Vs ROMY CHACKO

02 December 2009
Supreme Court
13 pages
PAZHASSI RAJA CHRITABLE TRUST Vs UNION OF INDIA

Case number: SLP(C) No.-032840-032840 / 2009
Diary number: 36387 / 2009

02 December 2009
Supreme Court
12 pages
BALAJI Vs STATE REP.BY INSP.OF POLICE

Case number: Crl.A. No.-000161-000161 / 2008
Diary number: 21936 / 2007
Advocates: VIJAY KUMAR Vs S. THANANJAYAN

02 December 2009
Supreme Court
23 pages
STATE OF U.P. Vs COMMIT.OF MANGT.M.T.S.VIDYA MANDIR

Case number: SLP(C) No.-004630-004630 / 2008
Diary number: 4897 / 2008
Advocates: Vs E. C. VIDYA SAGAR

02 December 2009
Supreme Court
11 pages
K.M. IBRAHIM Vs K.P. MOHAMMED

Case number: Crl.A. No.-002281-002281 / 2009
Diary number: 23611 / 2009
Advocates: NISHE RAJEN SHONKER Vs HIMINDER LAL

02 December 2009
Supreme Court
19 pages
MOTI LAL Vs STATE OF U.P.

Case number: Crl.A. No.-001035-001035 / 2005
Diary number: 22525 / 2003
Advocates: PRADEEP MISRA Vs RAVI PRAKASH MEHROTRA

02 December 2009
Supreme Court
5 pages
VIJAYA BANK Vs GURNAM SINGH

Case number: C.A. No.-001064-001064 / 2003
Diary number: 20809 / 2002
Advocates: Vs UGRA SHANKAR PRASAD