Showing 11596 - 11610 of 41947 judgements
02 December 2009
Supreme Court
15 pages
INCOME TAX OFFICER,UDAIPUR Vs M/S ARIHANT TILES & MARBLES(P)LTD.

Case number: C.A. No.-008036-008036 / 2009
Diary number: 5963 / 2008
Advocates: B. V. BALARAM DAS Vs MILIND KUMAR

01 December 2009
Supreme Court
39 pages
BRIHAN MUMB.ELE.SUP.TRANS.UNDERTAKNG.&AN Vs LAQSHYA MEDIA P.LTD..

Case number: C.A. No.-007907-007907 / 2009
Diary number: 585 / 2009
Advocates: M. V. KINI & ASSOCIATES Vs PAREKH & CO.

01 December 2009
Supreme Court
21 pages
PUNJAB FINANCIAL CORP. Vs M/S.SURYA AUTO INDUSTRIES

Case number: C.A. No.-007910-007910 / 2009
Diary number: 2414 / 2009
Advocates: JAGJIT SINGH CHHABRA Vs SHEKHAR KUMAR

01 December 2009
Supreme Court
3 pages
P.W.D.EMPLOYEES'UNION Vs STATE OF GUJARAT .

Case number: C.A. No.-007922-007922 / 2009
Diary number: 25196 / 2007
Advocates: PAREKH & CO. Vs HEMANTIKA WAHI

01 December 2009
Supreme Court
21 pages
SUKHDEEP SINGH @ DEEP SINGH Vs STATE OF UTTAR PRADESH

Case number: Crl.A. No.-001037-001037 / 2005
Diary number: 15464 / 2005
Advocates: PRASHANT KUMAR Vs ANUVRAT SHARMA

01 December 2009
Supreme Court
39 pages
BRIHAN MUMB.ELE.SUP.TRANS.UNDERTAKNG.&AN Vs LAQSHYA MEDIA P.LTD..

Case number: C.A. No.-007907-007907 / 2009
Diary number: 585 / 2009
Advocates: M. V. KINI & ASSOCIATES Vs PAREKH & CO.

01 December 2009
Supreme Court
11 pages
WAHID KHAN Vs STATE OF M.P.

Case number: Crl.A. No.-001798-001798 / 2008
Diary number: 216 / 2007
Advocates: R. C. KAUSHIK Vs

01 December 2009
Supreme Court
21 pages
PUNJAB FINANCIAL CORP. Vs M/S.SURYA AUTO INDUSTRIES

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-007910-007910 / 2009
Diary number: 2414 / 2009
Advocates: JAGJIT SINGH CHHABRA Vs SHEKHAR KUMAR

30 November 2009
Supreme Court
4 pages
M/S GAUTAMI POWER LIMITED Vs TRANSMISSION CORP.OF AP LIMITED .

Case number: C.A. No.-008632-008634 / 2009
Diary number: 17705 / 2007
Advocates: LAWYER S KNIT & CO Vs

30 November 2009
Supreme Court
1 pages
C.I.T,MUMBAI Vs M/S DARSHAN SECURITIES P.LTD.

Case number: C.A. No.-007904-007904 / 2009
Diary number: 34262 / 2008
Advocates: B. V. BALARAM DAS Vs K. R. SASIPRABHU

30 November 2009
Supreme Court
2 pages
RAYEESABEGUM Vs SPECIAL LAND ACQUISITION OFFICER

Case number: C.A. No.-007945-007945 / 2009
Diary number: 30734 / 2007
Advocates: YASH PAL DHINGRA Vs ANITHA SHENOY

30 November 2009
Supreme Court
2 pages
SURESH Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-002265-002266 / 2009
Diary number: 8935 / 2009
Advocates: SHIVAJI M. JADHAV Vs ASHA GOPALAN NAIR

30 November 2009
Supreme Court
5 pages
D.K.GANESH BABU Vs STATE OF TAMIL NADU .

Case number: Crl.A. No.-002269-002270 / 2009
Diary number: 33520 / 2008
Advocates: RISHI MALHOTRA Vs VIKAS MEHTA

30 November 2009
Supreme Court
21 pages
RAJENDRA AGRICULTURAL UNIVERSITY Vs ASHOK KUMAR PRASAD .

Case number: C.A. No.-006937-006937 / 2004
Diary number: 3837 / 2004
Advocates: AMBHOJ KUMAR SINHA Vs S. K. VERMA

30 November 2009
Supreme Court
8 pages
SHIV PUJAN PRASAD(DEAD) BY LRS Vs STATE OF U.P.

Case number: C.A. No.-003179-003179 / 2007
Diary number: 15526 / 2006
Advocates: ABHISHEK CHAUDHARY Vs