Showing 11476 - 11490 of 41947 judgements
08 January 2010
Supreme Court
21 pages
PINNINTI KISTAMMA Vs DUVVADA P. CHOWDARY

Case number: C.A. No.-006900-006906 / 2001
Diary number: 5942 / 1998
Advocates: MINAKSHI VIJ Vs V. G. PRAGASAM

08 January 2010
Supreme Court
67 pages
JITENDRA KUMAR SINGH Vs STATE OF U.P..

Case number: C.A. No.-000074-000074 / 2010
Diary number: 11542 / 2007
Advocates: SIDDHARTHA CHOWDHURY Vs GUNNAM VENKATESWARA RAO

08 January 2010
Supreme Court
3 pages
CMC LTD. Vs M.P.STOCK EXCHANGE

Case number: C.A. No.-000189-000189 / 2010
Diary number: 7601 / 2009
Advocates: APARNA JHA Vs CHARU MATHUR

08 January 2010
Supreme Court
3 pages
RAM KUMAR Vs STATE OF HARYANA

Case number: C.A. No.-000188-000188 / 2010
Diary number: 4278 / 2008
Advocates: C. D. SINGH Vs NARESH BAKSHI

07 January 2010
Supreme Court
22 pages
ABDUL RAZAK (D) THR.LRS. Vs MANGESH RAJARAM WAGLE .

Case number: C.A. No.-000055-000055 / 2010
Diary number: 3308 / 2008
Advocates: Vs RAUF RAHIM

07 January 2010
Supreme Court
22 pages
ABDUL RAZAK (D) THR.LRS. Vs MANGESH RAJARAM WAGLE .

Case number: C.A. No.-000055-000055 / 2010
Diary number: 3308 / 2008
Advocates: Vs RAUF RAHIM

07 January 2010
Supreme Court
12 pages
DAYA SINGH Vs GURDEV SINGH(DEAD) BY LRS. .

Case number: C.A. No.-005339-005339 / 2002
Diary number: 229 / 2002
Advocates: SUDHIR KUMAR GUPTA Vs GEETANJALI MOHAN

07 January 2010
Supreme Court
2 pages
COMMR.OF CENTRAL EXCISE,MAHARASHTRA Vs M/S VARROC LIGHTING P.LTD.

Case number: C.A. No.-000071-000072 / 2010
Diary number: 16123 / 2008
Advocates: B. V. BALARAM DAS Vs K J JOHN AND CO

06 January 2010
Supreme Court
35 pages
MANDAL REVENUE OFFICER Vs GOUNDLA VENKAIAH

Case number: C.A. No.-001569-001569 / 2001
Diary number: 250 / 2001
Advocates: T. V. GEORGE Vs NIKHIL NAYYAR

06 January 2010
Supreme Court
15 pages
HARI KISHAN Vs STATE OF HARYANA

Case number: Crl.A. No.-000133-000134 / 2009
Diary number: 14862 / 2008
Advocates: S. JANANI Vs

06 January 2010
Supreme Court
1 pages
UNION OF INDIA Vs NIRMALA MITRA THROUGH LR

Case number: C.A. No.-000040-000040 / 2010
Diary number: 27273 / 2009
Advocates: B. KRISHNA PRASAD Vs PARTHA SIL

06 January 2010
Supreme Court
14 pages
HARINARAYAN G BAJAJ Vs STATE OF MAHARASHTRA .

Bench: V.S. SIRPURKAR,MUKUNDAKAM SHARMA
Case number: Crl.A. No.-000028-000028 / 2010
Diary number: 24597 / 2008
Advocates: E. C. AGRAWALA Vs BINA GUPTA

06 January 2010
Supreme Court
26 pages
BODDELLA BABUL REDDY Vs PUBLIC PROSECUTOR,HIGH COURT OF A.P.

Bench: V.S. SIRPURKAR,MUKUNDAKAM SHARMA
Case number: Crl.A. No.-000451-000451 / 2007
Diary number: 3815 / 2007
Advocates: M. VIJAYA BHASKAR Vs D. BHARATHI REDDY

06 January 2010
Supreme Court
8 pages
SUNIL KUMAR Vs STATE OF U.P.

Bench: V.S. SIRPURKAR*,MUKUNDAKAM SHARMA
Case number: Crl.A. No.-001241-001241 / 2003
Diary number: 10857 / 2003
Advocates: ABHISHEK ATREY Vs JATINDER KUMAR BHATIA

06 January 2010
Supreme Court
14 pages
INDRESH KUMAR Vs RAM PHAL .

Bench: V.S. SIRPURKAR,MUKUNDAKAM SHARMA
Case number: Crl.A. No.-000125-000126 / 2003
Diary number: 17185 / 2002
Advocates: NAVIN CHAWLA Vs SANJAY JAIN