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08 January 2010
Supreme Court 21 pages PINNINTI KISTAMMA Vs DUVVADA P. CHOWDARY
Case number: C.A. No.-006900-006906 / 2001 |
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08 January 2010
Supreme Court 67 pages JITENDRA KUMAR SINGH Vs STATE OF U.P..
Case number: C.A. No.-000074-000074 / 2010 |
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08 January 2010
Supreme Court 3 pages CMC LTD. Vs M.P.STOCK EXCHANGE
Case number: C.A. No.-000189-000189 / 2010 |
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08 January 2010
Supreme Court 3 pages RAM KUMAR Vs STATE OF HARYANA
Case number: C.A. No.-000188-000188 / 2010 |
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07 January 2010
Supreme Court 22 pages ABDUL RAZAK (D) THR.LRS. Vs MANGESH RAJARAM WAGLE .
Case number: C.A. No.-000055-000055 / 2010 |
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07 January 2010
Supreme Court 22 pages ABDUL RAZAK (D) THR.LRS. Vs MANGESH RAJARAM WAGLE .
Case number: C.A. No.-000055-000055 / 2010 |
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07 January 2010
Supreme Court 12 pages DAYA SINGH Vs GURDEV SINGH(DEAD) BY LRS. .
Case number: C.A. No.-005339-005339 / 2002 |
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07 January 2010
Supreme Court 2 pages COMMR.OF CENTRAL EXCISE,MAHARASHTRA Vs M/S VARROC LIGHTING P.LTD.
Case number: C.A. No.-000071-000072 / 2010 |
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06 January 2010
Supreme Court 35 pages MANDAL REVENUE OFFICER Vs GOUNDLA VENKAIAH
Case number: C.A. No.-001569-001569 / 2001 |
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06 January 2010
Supreme Court 15 pages HARI KISHAN Vs STATE OF HARYANA
Case number: Crl.A. No.-000133-000134 / 2009 |
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06 January 2010
Supreme Court 1 pages UNION OF INDIA Vs NIRMALA MITRA THROUGH LR
Case number: C.A. No.-000040-000040 / 2010 |
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06 January 2010
Supreme Court 14 pages HARINARAYAN G BAJAJ Vs STATE OF MAHARASHTRA .
Bench: V.S. SIRPURKAR,MUKUNDAKAM SHARMA |
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06 January 2010
Supreme Court 26 pages BODDELLA BABUL REDDY Vs PUBLIC PROSECUTOR,HIGH COURT OF A.P.
Bench: V.S. SIRPURKAR,MUKUNDAKAM SHARMA |
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06 January 2010
Supreme Court 8 pages SUNIL KUMAR Vs STATE OF U.P.
Bench: V.S. SIRPURKAR*,MUKUNDAKAM SHARMA |
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06 January 2010
Supreme Court 14 pages INDRESH KUMAR Vs RAM PHAL .
Bench: V.S. SIRPURKAR,MUKUNDAKAM SHARMA |