Showing 11491 - 11505 of 41947 judgements
05 January 2010
Supreme Court
11 pages
GANGULA MOHAN REDDY Vs STATE OF A.P.

Case number: Crl.A. No.-001301-001301 / 2002
Diary number: 15762 / 2002
Advocates: Vs D. BHARATHI REDDY

05 January 2010
Supreme Court
30 pages
SKYLINE EDUCATION INSTITUTE (PVT) LTD. Vs S.L.VASWANI

Case number: C.A. No.-001360-001361 / 2005
Diary number: 24494 / 2004
Advocates: Vs HETU ARORA SETHI

05 January 2010
Supreme Court
35 pages
ATHAR HUSSAIN Vs SYED SIRAJ AHMED .

Case number: C.A. No.-000011-000011 / 2010
Diary number: 36043 / 2007
Advocates: BALAJI SRINIVASAN Vs VIKAS MEHTA

05 January 2010
Supreme Court
7 pages
STATE OF KARNATAKA Vs G R NADAGOUDA (DEAD) BY LRS

Case number: C.A. No.-002547-002548 / 1998
Diary number: 5371 / 1997
Advocates: Vs SANGEETA KUMAR

05 January 2010
Supreme Court
27 pages
N.B.C.C.LTD. Vs J.G.ENGINEERING PVT.LTD.

Case number: C.A. No.-000008-000008 / 2010
Diary number: 26455 / 2007
Advocates: Vs PRANAB KUMAR MULLICK

05 January 2010
Supreme Court
25 pages
STATE OF HARYANA Vs HEM LATA GUPTA .

Case number: C.A. No.-004714-004714 / 2006
Diary number: 8495 / 2001
Advocates: Vs SHAILENDRA BHARDWAJ

05 January 2010
Supreme Court
26 pages
SREE SWAYAM PRAKASH ASHRAMAM Vs G.ANANDAVALLY AMMA

Case number: C.A. No.-000007-000007 / 2010
Diary number: 23517 / 2006
Advocates: Vs M. T. GEORGE

05 January 2010
Supreme Court
1 pages
ASSISTANT COMMERCIAL TAXES OFFICER Vs M/S WIPRO LTD.

Case number: C.A. No.-000016-000016 / 2010
Diary number: 35032 / 2007
Advocates: JATINDER KUMAR BHATIA Vs

05 January 2010
Supreme Court
2 pages
ASSTT.COMMNR. TAXES OFFICER, BHARATPUR Vs KANTA PRASAD SHARMA

Case number: C.A. No.-000015-000015 / 2010
Diary number: 32195 / 2007
Advocates: ANSAR AHMAD CHAUDHARY Vs

05 January 2010
Supreme Court
8 pages
VIJAY KUMAR SHARMA @ MANJU Vs RAGHUNANDAN SHARMA @ BABURAM .

Case number: C.A. No.-000089-000089 / 2010
Diary number: 23433 / 2008
Advocates: V. K. SIDHARTHAN Vs VIKAS MEHTA

05 January 2010
Supreme Court
29 pages
HARJINDER SINGH Vs PUNJAB STATE WAREHOUSING CORP.

Case number: C.A. No.-000587-000587 / 2010
Diary number: 8528 / 2009
Advocates: Vs SARAD KUMAR SINGHANIA

05 January 2010
Supreme Court
5 pages
NATIONAL HYDROELECTRIC POWER CORPN.LTD. Vs COMMR.OF INCOME TAX

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-000006-000006 / 2010
Diary number: 34043 / 2006
Advocates: RAJIV MEHTA Vs B. V. BALARAM DAS

05 January 2010
Supreme Court
35 pages
MOHD. LAIQUIDDIN Vs KAMALA DEVI MISRA (DEAD) BY LRS. .

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-006933-006934 / 2002
Diary number: 17324 / 2002
Advocates: HIMINDER LAL Vs A. SUBBA RAO

04 January 2010
Supreme Court
3 pages
RANJIT SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000008-000009 / 2010
Diary number: 23538 / 2009
Advocates: ABHISHEK ATREY Vs KULDIP SINGH

04 January 2010
Supreme Court
7 pages
KHANAPURAM GANDAIAH Vs ADMINISTRATIVE OFFICER .

Case number: SLP(C) No.-034868-034868 / 2009
Diary number: 25152 / 2009