Showing 11431 - 11445 of 41947 judgements
15 January 2010
Supreme Court
1 pages
COMMR.OF CENTRAL EXCISE Vs M/S POLYPLASTIC

Case number: C.A. No.-000298-000299 / 2010
Diary number: 14184 / 2009
Advocates: ANIL KATIYAR Vs

15 January 2010
Supreme Court
2 pages
CHAIRMAN OF BOARD OF DIR.K.G.BANK Vs DURYODHAN LENKA

Case number: C.A. No.-000397-000397 / 2010
Diary number: 21078 / 2009
Advocates: RAJESH SINGH Vs S. K. VERMA

15 January 2010
Supreme Court
41 pages
DARSHAN SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-001057-001057 / 2002
Diary number: 17571 / 2002
Advocates: ANIS AHMED KHAN Vs AJAY PAL

15 January 2010
Supreme Court
5 pages
STATE OF MAHARASHTRA Vs M/S. NARMADA ESTATES PVT. LTD. .

Case number: C.A. No.-000474-000474 / 2010
Diary number: 4846 / 2006
Advocates: RAVINDRA KESHAVRAO ADSURE Vs KAILASH CHAND

15 January 2010
Supreme Court
5 pages
UNION OF INDIA Vs BRIJ BHUSHAN SHARMA .

Case number: C.A. No.-000472-000472 / 2010
Diary number: 22728 / 2003
Advocates: SHREEKANT N. TERDAL Vs K. L. JANJANI

15 January 2010
Supreme Court
5 pages
MANSOOR ALI Vs SPL.LAND ACQUISITION OFFICER

Case number: C.A. No.-000473-000473 / 2010
Diary number: 4545 / 2009
Advocates: R. R. DESHPANDE Vs

15 January 2010
Supreme Court
1 pages
ASSISTANT COMMR. Vs M/S SHYAM TRADING CORP.

Case number: C.A. No.-000301-000301 / 2010
Diary number: 2023 / 2009
Advocates: JATINDER KUMAR BHATIA Vs

15 January 2010
Supreme Court
6 pages
KAKA @ TILAK RAJ(MINOR) TR.FATHER & ANR. Vs STATE OF H.P. & ORS.

Case number: Writ Petition (crl.) 17 of 2007

15 January 2010
Supreme Court
2 pages
NISHA PRIYA BHATIA Vs UNION OF INDIA AND ORS.

Case number: Writ Petition (crl.) 60 of 2009

14 January 2010
Supreme Court
4 pages
GOVERNMENT OF A.P. Vs M/S. OBULAPURAM MINING CO. PVT.LTD&ORS.

Case number: C.A. No.-000269-000270 / 2010
Diary number: 38512 / 2009
Advocates: Vs SRIDHAR POTARAJU

14 January 2010
Supreme Court
2 pages
SHIVANAGOUD CHANEGOUD PATIL Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000109-000109 / 2010
Diary number: 33617 / 2008
Advocates: Vs ANITHA SHENOY

14 January 2010
Supreme Court
9 pages
RATTAN CHAND Vs MORI (D) BY L.R. .

Case number: C.A. No.-006127-006128 / 2002
Diary number: 7895 / 2002
Advocates: Vs VASUDEVAN RAGHAVAN

14 January 2010
Supreme Court
5 pages
KAMALA MANGALAL VAYANI Vs M/S. UNITED INDIA INSURANCE CO. LTD.&ORS

Case number: C.A. No.-008221-008225 / 2002
Diary number: 63288 / 2002
Advocates: PRAMOD DAYAL Vs M. J. PAUL

14 January 2010
Supreme Court
11 pages
SUDHIR KUMAR Vs STATE OF PUNJAB

Case number: Crl.A. No.-001327-001327 / 2003
Diary number: 14284 / 2003
Advocates: SHARMILA UPADHYAY Vs KULDIP SINGH

14 January 2010
Supreme Court
7 pages
CHANDRAWATI Vs RAMJI TIWARI .

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-001098-001099 / 2003
Diary number: 23239 / 2002
Advocates: P. K. JAIN Vs S. R. SETIA