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13 January 2010
Supreme Court 14 pages RAMESH KUMAR Vs STATE OF HARYANA
Case number: C.A. No.-000229-000229 / 2010 |
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13 January 2010
Supreme Court 36 pages VIJAY KUMAR ARORA Vs STATE GOVT.OF NCT OF DELHI
Case number: Crl.A. No.-000125-000125 / 2009 |
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13 January 2010
Supreme Court 1 pages B.P.VENKATAMUNIAPPA Vs M.NARAYANASWAMY
Case number: C.A. No.-004230-004230 / 2006 |
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13 January 2010
Supreme Court 1 pages STATE OF MAHARASHTRA Vs JAYANTILAL MODI .
Case number: Crl.A. No.-000693-000696 / 2002 |
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13 January 2010
Supreme Court 2 pages PHARMA CHEM Vs RAJNIKANTH DEVIDAS SHROFF
Case number: C.A. No.-000271-000271 / 2010 |
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13 January 2010
Supreme Court 11 pages COMMR.OF INCOME TAX-V,NEW DELHI Vs M/S ORACLE SOFTWARE INDIA LTD.
Case number: C.A. No.-000235-000235 / 2010 |
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13 January 2010
Supreme Court 19 pages STATE OF KERALA Vs M/S. B. SIX HOLIDAY RESORTS (P) LTD.&ORS
Case number: C.A. No.-000983-000990 / 2003 |
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12 January 2010
Supreme Court 43 pages AFTAB AHMAD ANASARI Vs STATE OF UTTARANCHAL
Case number: Crl.A. No.-000836-000836 / 2005 |
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12 January 2010
Supreme Court 19 pages SHARDA KAILASH MITTAL Vs STATE OF M.P..
Case number: C.A. No.-000222-000222 / 2010 |
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12 January 2010
Supreme Court 2 pages COMMR.OF INCOME TAX,CHENNAI Vs M/S MODERN ENGINEERS CONST.CO-OP.STY LTD
Case number: C.A. No.-003478-003478 / 2008 |
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12 January 2010
Supreme Court 13 pages CHAITANYA PRAKASH Vs H.OMKARAPPA
Case number: C.A. No.-002786-002786 / 2007 |
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12 January 2010
Supreme Court 4 pages DINESH JAISWAL Vs STATE OF M.P.
Case number: Crl.A. No.-000956-000956 / 2005 |
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12 January 2010
Supreme Court 45 pages UNION OF INDIA Vs RAKESH KUMAR .
Case number: C.A. No.-000484-000491 / 2006 |
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12 January 2010
Supreme Court 51 pages RUBABBUDDIN SHEIKH Vs STATE OF GUJARAT & ORS.
Bench: TARUN CHATTERJEE,AFTAB ALAM |
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11 January 2010
Supreme Court 13 pages BENGAI MANDAL @ BEGAI MANDAL Vs STATE OF BIHAR
Case number: Crl.A. No.-001418-001418 / 2004 |