Judgements

Showing 11461 - 11475 of 41947 judgements
11 January 2010
Supreme Court
34 pages
M/S. MANDVI CO-OP BANK LTD. Vs NIMESH B.THAKORE

Case number: Crl.A. No.-000072-000072 / 2010
Diary number: 19653 / 2006
Advocates: JATIN ZAVERI Vs

11 January 2010
Supreme Court
60 pages
M/S. SOUTHERN TECHNOLOGIES LTD. Vs JOINT COMMNR. OF INCOME TAX, COIMBATORE

Bench: S.H. KAPADIA,AFTAB ALAM
Case number: C.A. No.-001337-001337 / 2003
Diary number: 7883 / 2002
Advocates: RADHA RANGASWAMY Vs B. V. BALARAM DAS

11 January 2010
Supreme Court
8 pages
SHYAM GOPAL BINDAL Vs LAND ACQUISITION OFFICER

Case number: C.A. No.-000192-000192 / 2010
Diary number: 9514 / 2008
Advocates: K. V. BHARATHI UPADHYAYA Vs

11 January 2010
Supreme Court
5 pages
STATE OF KARNATAKA Vs GADILINGAPPA .

Case number: C.A. No.-000819-000851 / 2010
Diary number: 22805 / 2004
Advocates: Vs RAJESH MAHALE

11 January 2010
Supreme Court
2 pages
FROST INTERNATIONAL LIMITED Vs UNION OF INDIA .

Case number: C.A. No.-000148-000148 / 2010
Diary number: 13523 / 2009
Advocates: PRAVEEN KUMAR Vs ANIL KATIYAR

11 January 2010
Supreme Court
15 pages
NAVIN JINDAL Vs ASSISTANT COMMISSIONER OF INCOME TAX

Bench: S.H. KAPADIA,H.L. DATTU,DEEPAK VERMA
Case number: C.A. No.-000634-000634 / 2006
Diary number: 28221 / 2005
Advocates: MANOJ SWARUP Vs B. V. BALARAM DAS

11 January 2010
Supreme Court
11 pages
M/S VINEDALE DISTILLERIES LTD. Vs DENA BANK .

Bench: ALTAMAS KABIR,AFTAB ALAM,SURINDER SINGH NIJJAR
Case number: T.P.(C) No.-000740-000741 / 2008
Diary number: 20240 / 2008
11 January 2010
Supreme Court
8 pages
PARASNATH TIWARI Vs CENTRAL RESERVE POLICE FORCE

Case number: C.A. No.-000140-000140 / 2010
Diary number: 24727 / 2006
Advocates: Vs SUSHMA SURI

11 January 2010
Supreme Court
9 pages
JOSEPH KANTHARAJ Vs ATTHARUNNISA BEGUM .S.

Case number: C.A. No.-000282-000282 / 2010
Diary number: 22681 / 2008
Advocates: S. N. BHAT Vs SHAKIL AHMED SYED

08 January 2010
Supreme Court
86 pages
STATE OF BIHAR Vs KALYANPUR CEMENTS LTD.

Case number: C.A. No.-005181-005181 / 2002
Diary number: 12643 / 2002
Advocates: GOPAL SINGH Vs RAM SWARUP SHARMA

08 January 2010
Supreme Court
13 pages
TAMEESHWAR VAISHNAV Vs RAMVISHAL GUPTA

Case number: Crl.A. No.-000046-000046 / 2010
Diary number: 13841 / 2008
Advocates: MRIDULA RAY BHARADWAJ Vs RAM SWARUP SHARMA

08 January 2010
Supreme Court
8 pages
COMMR.OF CEN.EXCISE Vs M/S INTERNATIONAL AUTO LTD.

Case number: C.A. No.-000225-000225 / 2010
Diary number: 10334 / 2009
08 January 2010
Supreme Court
3 pages
MARUTHI Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000052-000052 / 2010
Diary number: 712 / 2009
Advocates: V. N. RAGHUPATHY Vs

08 January 2010
Supreme Court
3 pages
SYED AKBAR IRFAN Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000051-000051 / 2010
Diary number: 23732 / 2009
Advocates: Vs ANITHA SHENOY

08 January 2010
Supreme Court
14 pages
STATE OF RAJASTHAN Vs M/S. NAV BHARAT CONSTRUCTION COMPANY

Case number: C.A. No.-002500-002500 / 2001
Diary number: 8386 / 2000
Advocates: Vs RESPONDENT-IN-PERSON