Showing 11416 - 11430 of 41947 judgements
19 January 2010
Supreme Court
4 pages
NANTU RANJAN PAUL Vs STEEL AUTHORITY OF INDIA LTD. .

Case number: C.A. No.-000475-000476 / 2010
Diary number: 29065 / 2008
Advocates: CHANCHAL KUMAR GANGULI Vs KIRTI RENU MISHRA

19 January 2010
Supreme Court
2 pages
COMMNR. OF INCOME TAX, DELHI Vs JINDAL EQUIP.LEAS.& CONSULT.SERVICE LTD.

Case number: C.A. No.-004596-004596 / 2003
Diary number: 8175 / 2002
Advocates: B. V. BALARAM DAS Vs PRAMOD DAYAL

19 January 2010
Supreme Court
17 pages
UNION OF INDIA Vs RAJA MOHAMMED AMIR MOHAMMAD KHAN

Case number: C.A. No.-002501-002501 / 2002
Diary number: 21898 / 2001
Advocates: Vs MEERA MATHUR

19 January 2010
Supreme Court
28 pages
MAHESH RATILAL SHAH Vs UNION OF INDIA

Case number: SLP(C) No.-021686-021686 / 2006
Diary number: 13864 / 2006
Advocates: MUSHTAQ AHMAD Vs K J JOHN AND CO

19 January 2010
Supreme Court
6 pages
SURENDRA NATH PANDEY Vs U.P.COOPERATIVE BANK LTD. .

Case number: C.A. No.-000945-000945 / 2010
Diary number: 30816 / 2006
Advocates: PARMANAND GAUR Vs PRADEEP MISRA

18 January 2010
Supreme Court
86 pages
STATE OF UTTARANCHAL Vs BALWANT SINGH CHAUFAL .

Case number: C.A. No.-001134-001135 / 2002
Diary number: 13175 / 2001
Advocates: RACHANA SRIVASTAVA Vs P. N. GUPTA

18 January 2010
Supreme Court
5 pages
COMMNR. OF INCOME TAX, DELHI Vs M/S. KELVINATOR OF INDIA LTD.

Case number: C.A. No.-002009-002011 / 2003
Diary number: 19098 / 2002
Advocates: B. V. BALARAM DAS Vs BHARGAVA V. DESAI

18 January 2010
Supreme Court
5 pages
UTTARANCHAL PEY JAL S.V.A.N.NIGAM Vs ARVIND GARG

Case number: C.A. No.-000478-000478 / 2010
Diary number: 20896 / 2006
Advocates: RAKESH K. SHARMA Vs RACHNA GUPTA

18 January 2010
Supreme Court
9 pages
M.C. MEHTA Vs UNION OF INDIA

Case number: W.P.(C) No.-013381-013381 / 1984
Diary number: 63426 / 1984
Advocates: PETITIONER-IN-PERSON Vs

18 January 2010
Supreme Court
6 pages
BEZAWADA BAR ASSN.TR.PRESIDENT Vs SOUMYA MISRA .

Case number: Crl.A. No.-000130-000130 / 2010
Diary number: 23776 / 2007
Advocates: ABHIJIT SENGUPTA Vs LAWYER S KNIT & CO

18 January 2010
Supreme Court
1 pages
KASHIMATH SAMSTHAN Vs SRIMAD SUDHINDRA THIRTHA SWAMIJI

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-006312-006312 / 2001
Diary number: 8496 / 2001
Advocates: Vs ROMY CHACKO

18 January 2010
Supreme Court
7 pages
VIJAY DHANJI CHAUDHARY Vs SUHAS JAYANT NATAWADKAR

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: SLP(C) No.-018481-018481 / 2009
Diary number: 17337 / 2009
Advocates: Vs SUSHIL BALWADA

15 January 2010
Supreme Court
9 pages
BEST WORKERS UNION Vs STATE OF MAHARASHTRA .

Case number: SLP(C) No.-023447-023447 / 2008
Diary number: 27115 / 2008
Advocates: Vs M. V. KINI & ASSOCIATES

15 January 2010
Supreme Court
22 pages
UNION OF INDIA Vs KARTICK CHANDRA MONDAL

Case number: C.A. No.-002090-002090 / 2007
Diary number: 29014 / 2005
Advocates: ANIL KATIYAR Vs SOMNATH MUKHERJEE

15 January 2010
Supreme Court
1 pages
ASSISTANT COMMERCIAL TAXES OFFICER Vs M/S I.C.I.(INDIA) LTD.

Case number: C.A. No.-000300-000300 / 2010
Diary number: 7027 / 2009
Advocates: JATINDER KUMAR BHATIA Vs