KASHIMATH SAMSTHAN Vs SRIMAD SUDHINDRA THIRTHA SWAMIJI
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-006312-006312 / 2001
Diary number: 8496 / 2001
Advocates: Vs
ROMY CHACKO
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
I.A. NO. 4 in CIVIL APPEAL NO. 6312 OF 2001
KASHIMATH SASMTHAN & ANR. ..... APPELLANTS
VERSUS
SRIMAD SUDHINDRA THIRTHA SWAMIJI ..... RESPONDENT
O R D E R
In the light of the letter circulated, the
interim application filed by the applicant having
become infructuous, is disposed of as such.
..................J [HARJIT SINGH BEDI]
..................J [J.M. PANCHAL]
NEW DELHI JANUARY 18, 2010.