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17 March 2010
Supreme Court 27 pages M/S. EMPIRE INDUSTRIES LTD. Vs STATE OF MAHARASHTRA .
Case number: C.A. No.-003003-003003 / 2005 |
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17 March 2010
Supreme Court 10 pages C.I.T.,AHMEDABAD Vs RELIANCE PETROPRODUCTS PVT.LTD.
Case number: C.A. No.-002463-002463 / 2010 |
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17 March 2010
Supreme Court 4 pages NANHEY SHEIKH Vs STATE OF U.P.
Bench: MUKUNDAKAM SHARMA,H.L. DATTU, , , |
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17 March 2010
Supreme Court 3 pages AMRIK SINGH Vs STATE OF PUNJAB
Bench: MUKUNDAKAM SHARMA,H.L. DATTU, , , |
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16 March 2010
Supreme Court 14 pages L.I.C. OF INDIA Vs RAM PAL SINGH BISEN
Case number: C.A. No.-000893-000893 / 2007 |
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16 March 2010
Supreme Court 33 pages CONTSHIP CONTAINER LINES LTD. Vs D.K. LALL .
Case number: C.A. No.-003245-003245 / 2005 |
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16 March 2010
Supreme Court 10 pages SATYA PRAKASH Vs STATE OF BIHAR .
Case number: C.A. No.-002440-002440 / 2010 |
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16 March 2010
Supreme Court 7 pages ZAKIR HUSSAIN PRIM.TECH.EDUN.COL. Vs STATE OF BIHAR .
Case number: C.A. No.-008239-008240 / 2009 |
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16 March 2010
Supreme Court 12 pages O.P. PATHROSE Vs STATE OF KERALA
Case number: C.A. No.-001256-001256 / 2005 |
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16 March 2010
Supreme Court 26 pages H.S. VANKANI Vs STATE OF GUJARAT .
Case number: C.A. No.-002439-002439 / 2010 |
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16 March 2010
Supreme Court 10 pages ASHOK KUMAR DAS Vs UNIVERSITY OF BURDWAN .
Case number: C.A. No.-000392-000392 / 2004 |
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16 March 2010
Supreme Court 3 pages PRAGAT SINGH Vs STATE OF PUNJAB
Bench: HARJIT SINGH BEDI,R.M. LODHA, , , |
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15 March 2010
Supreme Court 26 pages P.K. MOHANRAM Vs B.N. ANANTHACHARY .
Case number: C.A. No.-006412-006412 / 2002 |
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15 March 2010
Supreme Court 11 pages OIL & NATURAL GAS CORP. LTD. TR. M.D. Vs COMMR.OF INCOME TAX, DEHRADUN
Case number: C.A. No.-007223-007223 / 2008 |
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15 March 2010
Supreme Court 86 pages PTC INDIA LTD. Vs CENTRAL ELECTRICITY REG. COMM. THR.SECY.
Bench: K.G. BALAKRISHNAN,S.H. KAPADIA,R.V. RAVEENDRAN,B. SUDERSHAN REDDY,P. SATHASIVAM |