BIMAL KANTI CHAKRABORTY Vs SABITA CHAKRABORTY
Bench: MUKUNDAKAM SHARMA,H.L. DATTU, , ,
Case number: C.A. No.-005897-005897 / 2006
Diary number: 8654 / 2004
Advocates: DEBA PRASAD MUKHERJEE Vs
N. ANNAPOORANI
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 5897 OF 2006
BIMAL KANTI CHAKRABORTY ..... APPELLANT
VERSUS
SABITA CHAKRABORTY ..... RESPONDENT
O R D E R
Counsel appearing for the appellant states
that he has instructions to withdraw this present
appeal.
In terms of his prayer, permission is
granted. The appeal is dismissed as withdrawn.
......................J [DR. MUKUNDAKAM SHARMA]
..................J [A.K. PATNAIK]
NEW DELHI MARCH 18, 2010.