18 March 2010
Supreme Court
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BIMAL KANTI CHAKRABORTY Vs SABITA CHAKRABORTY

Bench: MUKUNDAKAM SHARMA,H.L. DATTU, , ,
Case number: C.A. No.-005897-005897 / 2006
Diary number: 8654 / 2004
Advocates: DEBA PRASAD MUKHERJEE Vs N. ANNAPOORANI


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                    IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

CIVIL APPEAL NO.  5897  OF 2006

 BIMAL KANTI CHAKRABORTY ..... APPELLANT

VERSUS

SABITA CHAKRABORTY ..... RESPONDENT

O R D E R

Counsel  appearing  for  the  appellant  states  

that he has instructions to withdraw this present  

appeal.

In  terms  of  his  prayer,  permission  is  

granted.  The appeal is dismissed as withdrawn.

   ......................J  [DR. MUKUNDAKAM SHARMA]

..................J    [A.K. PATNAIK]

NEW DELHI MARCH 18, 2010.

    

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