Showing 11131 - 11145 of 41947 judgements
19 April 2010
Supreme Court
8 pages
SHAMIMA KAUSER Vs UNION OF INDIA .

Case number: Crl.A. No.-000818-000818 / 2010
Diary number: 28598 / 2009
Advocates: KAMINI JAISWAL Vs HEMANTIKA WAHI

19 April 2010
Supreme Court
2 pages
SANJAY KUMAR VAISH Vs RAJENDRA KUMAR AGARWAL .

Case number: C.A. No.-003494-003494 / 2010
Diary number: 30588 / 2007
Advocates: PRADEEP MISRA Vs RAVINDRA KUMAR

19 April 2010
Supreme Court
231 pages
SIDHARTHA VASHISHT @ MANU SHARMA Vs STATE (NCT OF DELHI)

Case number: Crl.A. No.-000179-000179 / 2007
Diary number: 3414 / 2007
Advocates: PAREKH & CO. Vs NIKHIL NAYYAR

19 April 2010
Supreme Court
24 pages
ABU THAKIR Vs STATE REP. BY INSPECTOR OF POLICE,T.NADU

Case number: Crl.A. No.-000168-000168 / 2008
Diary number: 10659 / 2007
Advocates: RAMESH BABU M. R. Vs S. THANANJAYAN

19 April 2010
Supreme Court
12 pages
RAM BABU Vs STATE OF U.P.

Case number: Crl.A. No.-000475-000475 / 2008
Diary number: 34227 / 2007
Advocates: ASHOK KUMAR SHARMA Vs ANUVRAT SHARMA

19 April 2010
Supreme Court
10 pages
SURENDER PASWAN Vs STATE OF BIHAR .

Case number: C.A. No.-003457-003457 / 2010
Diary number: 13467 / 2009
Advocates: Vs T. MAHIPAL

19 April 2010
Supreme Court
16 pages
LAXMI VERMA Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-003411-003412 / 2010
Diary number: 26137 / 2009
Advocates: RAMESHWAR PRASAD GOYAL Vs ANAGHA S. DESAI

19 April 2010
Supreme Court
8 pages
SHAMIMA KAUSER Vs UNION OF INDIA & ORS.

Case number: Special Leave Petition (crl.) 7305 of 2009

19 April 2010
Supreme Court
1 pages
NIRMALA DEVI & ORS. Vs ANSHU SHARMA

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Transfer Petition (Crl.) 282 of 2007

16 April 2010
Supreme Court
13 pages
BALATHANDAYUTHAM Vs EZHILARASAN

Case number: C.A. No.-007357-007357 / 2002
Diary number: 13364 / 2002
Advocates: R. CHANDRACHUD Vs K. RAM KUMAR

16 April 2010
Supreme Court
14 pages
JINDAL STAINLESS LTD. Vs STATE OF HARYANA .

Bench: S.H. KAPADIA,ALTAMAS KABIR,B. SUDERSHAN REDDY,P. SATHASIVAM,SURINDER SINGH NIJJAR
Case number: C.A. No.-003453-003453 / 2002
Diary number: 5067 / 2002
Advocates: Vs KAMAL MOHAN GUPTA

16 April 2010
Supreme Court
10 pages
M/S. JAI VIJAI METAL UDYOG PVT. LTD. Vs COMMISSIONER, TRADE TAX, U.P. LUCKNOW

Case number: C.A. No.-000095-000095 / 2009
Diary number: 5414 / 2007
Advocates: VISHWAJIT SINGH Vs GUNNAM VENKATESWARA RAO

16 April 2010
Supreme Court
15 pages
M/S. DILAWARI EXPORTERS Vs M/S. ALITALIA CARGO .

Case number: C.A. No.-008699-008699 / 2002
Diary number: 17937 / 2002
Advocates: ARVIND KUMAR GUPTA Vs BINA GUPTA

16 April 2010
Supreme Court
59 pages
UNION OF INDIA Vs ALOK KUMAR

Bench: AFTAB ALAM,SWATANTER KUMAR, , ,
Case number: C.A. No.-003369-003369 / 2010
Diary number: 20888 / 2008
Advocates: ANIL KATIYAR Vs MUSHTAQ AHMAD

15 April 2010
Supreme Court
11 pages
M/S VIJAYA BANK Vs C.I.T

Case number: C.A. No.-003286-003287 / 2010
Diary number: 23479 / 2009
Advocates: R. N. KESWANI Vs B. V. BALARAM DAS