M/S. SHANTI BUILDERS & CONSULTANTS Vs STATE OF PUNJAB .
Bench: MARKANDEY KATJU,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000331-000331 / 2005
Diary number: 12484 / 2003
Advocates: YASH PAL DHINGRA Vs
AJAY PAL
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 331 OF 2005
M/s SHANTHI BUILDERS & CONSULTANTS ..... APPELLANT
VERSUS
STATE OF PUNJAB & ORS. ..... RESPONDENT
O R D E R
The case was called over twice. But none appear
for the parties.
The appeal is dismissed for non-prosecution.
...................J [MARKANDEY KATJU]
...................J [ASOK KUMAR GANGULY]
NEW DELHI OCTOBER 27, 2009.