07 April 2010
Supreme Court
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M/S. SHANTI BUILDERS & CONSULTANTS Vs STATE OF PUNJAB .

Bench: MARKANDEY KATJU,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000331-000331 / 2005
Diary number: 12484 / 2003
Advocates: YASH PAL DHINGRA Vs AJAY PAL


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    IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

CIVIL APPEAL NO.  331 OF 2005

M/s SHANTHI BUILDERS &  CONSULTANTS ..... APPELLANT

VERSUS

STATE OF PUNJAB & ORS. ..... RESPONDENT

O R D E R

The case was called over twice. But none appear  

for the parties.

The appeal is dismissed for non-prosecution.

   ...................J     [MARKANDEY KATJU]

   ...................J           [ASOK KUMAR GANGULY]

NEW DELHI OCTOBER 27, 2009.