Showing 10906 - 10920 of 41947 judgements
08 July 2010
Supreme Court
14 pages
SUBHADRA Vs THANKAM

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-000291-000292 / 2006
Diary number: 1868 / 2004
Advocates: ROMY CHACKO Vs A. RAGHUNATH

08 July 2010
Supreme Court
56 pages
DINESH CHANDRA PANDEY Vs HIGH COURT OF M.P.

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-002622-002622 / 2005
Diary number: 6286 / 2005
Advocates: T. G. NARAYANAN NAIR Vs B. S. BANTHIA

08 July 2010
Supreme Court
20 pages
UNION OF INDIA Vs JAGDISH PANDEY .

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-000365-000365 / 2007
Diary number: 14703 / 2005
Advocates: B. KRISHNA PRASAD Vs

08 July 2010
Supreme Court
18 pages
PUNJAB STATE ELECTRICITY BOARD Vs ASHWANI KUMAR

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-003505-003505 / 2007
Diary number: 11332 / 2006
Advocates: KAILASH CHAND Vs PREM MALHOTRA

08 July 2010
Supreme Court
9 pages
MALAYALA MANORAMA CO. LTD. Vs ASSISTANT COMMISSIONER, COMM.TAXES &ANR.

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-002267-002267 / 2007
Diary number: 20921 / 2006
Advocates: K. RAJEEV Vs R. SATHISH

08 July 2010
Supreme Court
183 pages
TRANSMISSION CORP.OF A.P LTD. Vs SAI R.P.PVT. LTD. .

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-002926-002926 / 2006
Diary number: 17123 / 2006
Advocates: A. SUBBA RAO Vs T. V. RATNAM

08 July 2010
Supreme Court
103 pages
KHAZIA MOHAMMED MUZAMMIL Vs STATE OF KARNATAKA

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-000596-000596 / 2007
Diary number: 22318 / 2004
Advocates: S. R. SETIA Vs

08 July 2010
Supreme Court
27 pages
MAQBOOL @ ZUBIR @ SHAHNAWAZ Vs STATE OF A.P.

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-000435-000435 / 2008
Diary number: 20914 / 2007
Advocates: KAMINI JAISWAL Vs D. BHARATHI REDDY

08 July 2010
Supreme Court
26 pages
UDAY CHAKRABORTY Vs STATE OF WEST BENGAL

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-001733-001733 / 2008
Diary number: 15321 / 2007
Advocates: RAUF RAHIM Vs TARA CHANDRA SHARMA

08 July 2010
Supreme Court
48 pages
SANATAN NASKAR Vs STATE OF WEST BENGAL

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: Crl.A. No.-000686-000686 / 2008
Diary number: 12192 / 2007
Advocates: AFTAB ALI KHAN Vs AVIJIT BHATTACHARJEE

08 July 2010
Supreme Court
112 pages
SINDHI EDUCATION SOCIETY Vs CHIEF SECRETARY,GOVT.OF NCT OF DELHI&ORS

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-005489-005489 / 2007
Diary number: 5907 / 2007
Advocates: K. L. JANJANI Vs D. S. MAHRA

08 July 2010
Supreme Court
19 pages
NARESH KUMAR Vs DEPT.OF ATOMIC ENERGY .

Bench: B.S. CHAUHAN,SWATANTER KUMAR, , ,
Case number: C.A. No.-003138-003138 / 2008
Diary number: 18084 / 2007
Advocates: RAJESH SRIVASTAVA Vs PAREKH & CO.

08 July 2010
Supreme Court
11 pages
VIJETA GAJRA Vs STATE OF NCT OF DELHI

Bench: V.S. SIRPURKAR,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001182-001184 / 2010
Diary number: 23187 / 2009
Advocates: KHAITAN & CO. Vs CHANDER SHEKHAR ASHRI

08 July 2010
Supreme Court
9 pages
CHRISTIAN MEDICAL COLLEGE Vs STATE OF PUNJAB .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-005168-005168 / 2010
Diary number: 6991 / 2006
Advocates: RAKESH K. SHARMA Vs UGRA SHANKAR PRASAD

08 July 2010
Supreme Court
29 pages
RAKESH KUMAR GOEL ETC. Vs U.P.STATE INDUSTRIAL DEV.CORPN.LTD.

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-005177-005177 / 2010
Diary number: 23660 / 2006
Advocates: ANUPAM LAL DAS Vs RAKESH UTTAMCHANDRA UPADHYAY