Showing 10666 - 10680 of 41947 judgements
30 August 2010
Supreme Court
32 pages
HARI BANSH LAL Vs SAHODAR PRASAD MAHTO .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-007165-007165 / 2010
Diary number: 13263 / 2009
Advocates: Vs GOPAL PRASAD

30 August 2010
Supreme Court
1 pages
BETTIAH ESTATE Vs STATE OF BIHAR .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-007547-007547 / 1996
Diary number: 64025 / 1985

30 August 2010
Supreme Court
10 pages
SUDAM SHANKAR KSHIRSAGAR Vs STATE OF MAHARASHTRA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-000546-000546 / 2004
Diary number: 8550 / 2002
Advocates: KAILASH CHAND Vs ASHA GOPALAN NAIR

30 August 2010
Supreme Court
24 pages
SMT.AJAMBI (DEAD) BY LR. Vs ROSHANBI AND OTHERS

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-007237-007237 / 2010
Diary number: 6440 / 2006
Advocates: S. N. BHAT Vs D. N. GOBURDHAN

30 August 2010
Supreme Court
70 pages
C. MUNIAPPAN Vs STATE OF TAMIL NADU

Bench: G.S. SINGHVI,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000127-000130 / 2008
Diary number: 37311 / 2007
Advocates: Vs S. THANANJAYAN

27 August 2010
Supreme Court
2 pages
ORIENTAL INSURANCE CO. LTD. Vs DHARAM CHAND .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-005204-005204 / 2003
Diary number: 22218 / 2002
Advocates: ANIL KUMAR JHA Vs NIDHI

27 August 2010
Supreme Court
12 pages
SHALIMAR CHEMICALS WORKS LTD. Vs SURENDRA OIL & DAL MILLS(REFINERIES)&ORS

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-000052-000052 / 2005
Diary number: 20780 / 2003
Advocates: G. RAMAKRISHNA PRASAD Vs V. G. PRAGASAM

27 August 2010
Supreme Court
10 pages
M.S. PATIL Vs GULBARGA UNIVERSITY .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-001483-001483 / 2005
Diary number: 17385 / 2004
Advocates: Vs S. N. BHAT

27 August 2010
Supreme Court
25 pages
STATE OF MAHARASHTRA Vs ARUN GULAB GAWALI .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000590-000590 / 2007
Diary number: 20477 / 2006
Advocates: RAVINDRA KESHAVRAO ADSURE Vs VISHWAJIT SINGH

27 August 2010
Supreme Court
31 pages
PRATHAP Vs STATE OF KERALA

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-001198-001199 / 2005
Diary number: 24373 / 2004
Advocates: V. K. SIDHARTHAN Vs R. SATHISH

27 August 2010
Supreme Court
29 pages
SHAIKH SATTAR Vs STATE OF MAHARASHTRA

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000928-000928 / 2007
Diary number: 14548 / 2007
Advocates: ANSAR AHMAD CHAUDHARY Vs RAVINDRA KESHAVRAO ADSURE

27 August 2010
Supreme Court
11 pages
STATE OF A.P. Vs M. NARASIMHA RAO

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001361-001361 / 2003
Diary number: 9665 / 2003
Advocates: D. BHARATHI REDDY Vs M. QAMARUDDIN

27 August 2010
Supreme Court
2 pages
PRAHLAD MAHTO Vs STATE OF JHARKHAND

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-001078-001078 / 2006
Diary number: 12250 / 2006
Advocates: Vs MANISH KUMAR SARAN

27 August 2010
Supreme Court
9 pages
UNION OF INDIA Vs BHASKARENDU DATTA MAJUMDAR

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-007116-007116 / 2010
Diary number: 30877 / 2009
Advocates: ARVIND KUMAR SHARMA Vs ANNAM D. N. RAO

27 August 2010
Supreme Court
8 pages
JAMEELA Vs UNION OF INDIA

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-001184-001184 / 2003
Diary number: 10664 / 2002
Advocates: SHAKIL AHMED SYED Vs ANIL KATIYAR