Judgements

Showing 10681 - 10695 of 41947 judgements
27 August 2010
Supreme Court
19 pages
OM PRAKASH Vs ASHWANI KUMAR BASSI

Bench: ALTAMAS KABIR,A.K. PATNAIK
Case number: SLP(C) No.-024430-024430 / 2008
Diary number: 8291 / 2008
Advocates: Vs S. S. RANA & CO.

27 August 2010
Supreme Court
2 pages
JYOTI MISHRA Vs DHANANJAYA MISHRA

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Transfer Petition (Crl.) 94-95 of 2010
26 August 2010
Supreme Court
7 pages
SUKHENDRA SINGH Vs STATE OF U.P..

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-007085-007086 / 2010
Diary number: 11103 / 2009
Advocates: P. K. JAIN Vs K. L. JANJANI

26 August 2010
Supreme Court
2 pages
A.M.BHARVAD Vs STATE OF GUJARAT .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001585-001585 / 2010
Diary number: 9227 / 2010
Advocates: COAC Vs HEMANTIKA WAHI

26 August 2010
Supreme Court
37 pages
BABUBHAI Vs STATE OF GUJARAT .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001599-001599 / 2010
Diary number: 4216 / 2010
Advocates: Vs ARVIND KUMAR SHARMA

26 August 2010
Supreme Court
2 pages
MOTIPUR SUGAR FACTORY LIMITED Vs STATE OF BIHAR .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-007082-007082 / 2010
Diary number: 15985 / 2008
Advocates: IRSHAD AHMAD Vs GOPAL SINGH

26 August 2010
Supreme Court
2 pages
POCHI REDDY Vs REVENUE DIVL. OFFICER .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-007083-007083 / 2010
Diary number: 19731 / 2009
Advocates: ANIL KUMAR TANDALE Vs PAREKH & CO.

25 August 2010
Supreme Court
4 pages
MAHENDRA NATH YADAV Vs SHEELA DEVI

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-001801-001801 / 2007
Diary number: 829 / 2005
Advocates: S. R. SETIA Vs

25 August 2010
Supreme Court
26 pages
BIMAN BASU Vs KALLOL GUHA THAKURTA

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000607-000607 / 2005
Diary number: 8838 / 2005
Advocates: RAUF RAHIM Vs KAILASH CHAND

25 August 2010
Supreme Court
3 pages
RATTAN LAL Vs STATE OF HARYANA .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-007073-007073 / 2010
Diary number: 3559 / 2008
Advocates: K. K. MOHAN Vs KAILASH CHAND

25 August 2010
Supreme Court
7 pages
RESHMA DEVI & ANR. Vs STATE OF PUNJAB & ANR.

Bench: R.V. RAVEENDRAN,D.K. JAIN, , ,
Case number: Review Petition (crl.) 627 of 2009
20 August 2010
Supreme Court
17 pages
RAJINDER KISHAN GUPTA Vs UNION OF INDIA .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-006811-006811 / 2010
Diary number: 28435 / 2009
Advocates: ARVIND KUMAR GUPTA Vs TARUN JOHRI

20 August 2010
Supreme Court
35 pages
AJMERA HNG.CORP.& ANR.ETC.ETC. Vs COMMISSIONER OF INCOME TAX

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-006827-006848 / 2010
Diary number: 29697 / 2009
Advocates: PAREKH & CO. Vs B. V. BALARAM DAS

20 August 2010
Supreme Court
14 pages
STATE OF ORISSA Vs CHOUDHURI NAYAK(DEAD)THR. L.RS. .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-006818-006818 / 2010
Diary number: 10564 / 2004
Advocates: KIRTI RENU MISHRA Vs SUSHMA SURI

20 August 2010
Supreme Court
9 pages
HARYANA STATE ELECTRICITY BOARD Vs M/S. HANUMAN RICE MILLS DHANAURI .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-006817-006817 / 2010
Diary number: 8347 / 2006
Advocates: T. V. GEORGE Vs AMARJIT SINGH BEDI