Showing 10696 - 10710 of 41947 judgements
20 August 2010
Supreme Court
12 pages
M/S SREE KAMATCHI AMMAN CONSTRUCTIONS Vs DIVISIONAL RLY.MANAGER/WORKS .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-006815-006816 / 2010
Diary number: 11223 / 2008
Advocates: Vs ANIL KATIYAR

20 August 2010
Supreme Court
2 pages
STATE OF ASSAM Vs UNION OF INDIA & ORS.

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: Original Suite 2 of 1988

19 August 2010
Supreme Court
19 pages
RAJESWAR TIWARI Vs NANDA KISHORE ROY

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000779-000779 / 2007
Diary number: 13772 / 2007
Advocates: SUNIL KUMAR JAIN Vs SARLA CHANDRA

19 August 2010
Supreme Court
15 pages
KESHAV DUTT Vs STATE OF HARYANA

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: Crl.A. No.-001560-001560 / 2010
Diary number: 36626 / 2009
Advocates: GAURAV AGRAWAL Vs KAMAL MOHAN GUPTA

19 August 2010
Supreme Court
17 pages
STATE OF BIHAR Vs MITHILESH KUMAR

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: SLP(C) No.-002631-002631 / 2009
Diary number: 36241 / 2008
Advocates: Vs PREM SUNDER JHA

19 August 2010
Supreme Court
25 pages
BHAKRA BEAS MANAGEMENT BOARD Vs KRISHAN KUMAR VIJ

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-003439-003439 / 2007
Diary number: 13265 / 2005
Advocates: S. JANANI Vs DELHI LAW CHAMBERS

19 August 2010
Supreme Court
19 pages
GREATER MOHALI AREA DEV. AUTHORITY Vs MANJU JAIN .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-006791-006791 / 2010
Diary number: 1305 / 2008
Advocates: KAMALDEEP GULATI Vs KAILASH CHAND

19 August 2010
Supreme Court
16 pages
KESHAV BALJEE Vs BANGALORE DEVT.AUTHORITY

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-006797-006797 / 2010
Diary number: 35149 / 2008
Advocates: V. N. RAGHUPATHY Vs

19 August 2010
Supreme Court
71 pages
BANATWALA & COMPANY Vs L.I.C.OF INDIA

Bench: R.V. RAVEENDRAN,H.L. GOKHALE
Case number: C.A. No.-007171-007171 / 2010
Diary number: 37206 / 2009
Advocates: Vs INDRA SAWHNEY

18 August 2010
Supreme Court
27 pages
D.V.PAUL Vs MANISHA LALWANI

Bench: AFTAB ALAM,T.S. THAKUR, , ,
Case number: C.A. No.-006734-006735 / 2010
Diary number: 22799 / 2009
Advocates: SIDDHARTHA CHOWDHURY Vs

18 August 2010
Supreme Court
14 pages
ESHWARAPPA @ MAHESHWARAPPA &ANR. Vs C.S. GURUSHANTHAPPA

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-007049-007049 / 2002
Diary number: 13610 / 2001
Advocates: Vs LALITA KAUSHIK

18 August 2010
Supreme Court
4 pages
INDRA DEVI & ORS. Vs BAGADA RAM

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-001508-001508 / 2004
Diary number: 3379 / 2003
Advocates: GP. CAPT. KARAN SINGH BHATI Vs

18 August 2010
Supreme Court
47 pages
G. PARSHWANATH Vs STATE OF KARNATAKA

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-000628-000628 / 2005
Diary number: 7188 / 2005
Advocates: RAJESH MAHALE Vs HEMANTIKA WAHI

18 August 2010
Supreme Court
14 pages
COMMON CAUSE (A REGD. SOCIETY) Vs UNION OF INDIA

Bench: J.M. PANCHAL,A.K. PATNAIK, , ,
Case number: W.P.(C) No.-000291-000291 / 1998
Diary number: 6821 / 1998
Advocates: PRASHANT BHUSHAN Vs H. S. PARIHAR

18 August 2010
Supreme Court
10 pages
UNION OF INDIA Vs P.C.RAMAKRISHNAYYA

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-006743-006743 / 2010
Diary number: 16782 / 2009
Advocates: D. S. MAHRA Vs