Judgements

07 September 2010
Supreme Court
48 pages

K.K. POONACHA Vs STATE OF KARNATAKA

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000730-000730 / 2004
Diary number: 7681 / 2003

07 September 2010
Supreme Court
17 pages

MAIN PAL Vs STATE OF HARYANA

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: Crl.A. No.-001696-001696 / 2010
Diary number: 13795 / 2010
Advocates: Vs KAMAL MOHAN GUPTA

07 September 2010
Supreme Court
22 pages

PUNJAB NATIONAL BANK Vs K.K.VERMA

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-007416-007416 / 2010
Diary number: 13900 / 2008
Advocates: MITTER & MITTER CO. Vs

07 September 2010
Supreme Court
13 pages

STATE OF HARYANA Vs SATISH KUMAR MITTAL

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-007415-007415 / 2010
Diary number: 183 / 2008
Advocates: Vs AJAY KUMAR

07 September 2010
Supreme Court
21 pages

M/S. INDIA METERS LTD. Vs STATE OF TAMIL NADU

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-001032-001033 / 2003
Diary number: 5470 / 2002
Advocates: K. K. MANI Vs R. NEDUMARAN

07 September 2010
Supreme Court
19 pages

PALRAJ Vs DIV.CONTROLLER,NEKRTC

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: C.A. No.-007430-007430 / 2010
Diary number: 10951 / 2008
Advocates: Vs HETU ARORA SETHI

07 September 2010
Supreme Court
68 pages

CHANDRA Vs M.THANGMUTHU

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-007284-007284 / 2008
Diary number: 36404 / 2008
Advocates: Vs V. N. RAGHUPATHY

07 September 2010
Supreme Court
8 pages

MAMTAJ BI BAPUSAB NADAF Vs UNITED INDIA INSURANCE CO. .

Bench: DALVEER BHANDARI,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-007428-007428 / 2010
Diary number: 7935 / 2006
Advocates: Vs ASHOK K. MAHAJAN

07 September 2010
Supreme Court
13 pages

SWAMI NATH Vs NIRMAL SINGH

Bench: ALTAMAS KABIR,A.K. PATNAIK,ANIL R. DAVE, ,
Case number: SLP(C) No.-008317-008317 / 2006
Diary number: 11264 / 2006
Advocates: UGRA SHANKAR PRASAD Vs A. P. MOHANTY

07 September 2010
Supreme Court
2 pages

M/S. I.G.PETROCHEMICALS LTD Vs STATE OF MAHARASTHRA .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-008231-008231 / 2010
Diary number: 32118 / 2007
Advocates: UMESH KUMAR KHAITAN Vs JYOTI MENDIRATTA

06 September 2010
Supreme Court
23 pages

KALABHARATI ADVERTISING Vs HEMANT VIMALNATH NARICHANIA .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-007349-007351 / 2010
Diary number: 18295 / 2008
Advocates: Vs SUCHITRA ATUL CHITALE

06 September 2010
Supreme Court
8 pages

BALASUBRAMANIAN Vs STATE TR.INSP.OF POLICE

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: Crl.A. No.-001684-001684 / 2010
Diary number: 18198 / 2008
Advocates: Vs S. THANANJAYAN

06 September 2010
Supreme Court
1 pages

GEETA DEVI Vs PURAN RAM RAIGAR

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-007390-007390 / 2010
Diary number: 15890 / 2009
Advocates: RAMESHWAR PRASAD GOYAL Vs MOHAN PANDEY

06 September 2010
Supreme Court
11 pages

RAFEEQAN (DEAD) BY LRS. Vs HUSSAN BANO

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-002126-002126 / 2004
Diary number: 23130 / 2003
Advocates: MUSHTAQ AHMAD Vs VINAY KUMAR GARG

06 September 2010
Supreme Court
5 pages

JAI KUMAR Vs BALHARI

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001712-001712 / 2010
Diary number: 21455 / 2010
Advocates: Vs PRAMOD DAYAL