Showing 10651 - 10665 of 41947 judgements
01 September 2010
Supreme Court
31 pages
RAMESH GOBINDRAM (DEAD) THROUGH LRS. Vs SUGRA HUMAYUN MIRZA WAKF

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-001182-001182 / 2006
Diary number: 8080 / 2005
Advocates: Vs DHARMENDRA KUMAR SINHA

01 September 2010
Supreme Court
37 pages
MYLADIMMAL SURENDRAN Vs STATE OF KERALA

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000839-000839 / 2006
Diary number: 7331 / 2006
Advocates: C. K. SASI Vs R. SATHISH

01 September 2010
Supreme Court
2 pages
P.K.SHUKLA Vs STATE

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000140-000140 / 2010
Diary number: 20793 / 2009
Advocates: Vs ABHA JAIN

01 September 2010
Supreme Court
30 pages
SANTOKH SINGH Vs STATE OF PUNJAB

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-002079-002079 / 2008
Diary number: 33280 / 2007
Advocates: IRSHAD AHMAD Vs KULDIP SINGH

01 September 2010
Supreme Court
21 pages
PILLAYAR P.K.V.K.N.TRUST THRU RAMANATHAN Vs KARPAGA N.N.U.S REP.BY SECRETARY .

Bench: V.S. SIRPURKAR,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007305-007306 / 2010
Diary number: 25481 / 2007
Advocates: SHOBHA RAMAMOORTHY Vs NIKHIL NAYYAR

31 August 2010
Supreme Court
12 pages
YADAVA KUMAR Vs DIV.MANGR.,NATIONAL INSURANCE CO.L.

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-007223-007223 / 2010
Diary number: 38974 / 2009
Advocates: V. N. RAGHUPATHY Vs

31 August 2010
Supreme Court
6 pages
INCHARGE OFFICER Vs SHANKAR SHETTY

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-007213-007213 / 2010
Diary number: 8332 / 2005

31 August 2010
Supreme Court
16 pages
LEELA GUPTA Vs STATE OF U.P. .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-005564-005564 / 2005
Diary number: 14461 / 2004
Advocates: T. MAHIPAL Vs

31 August 2010
Supreme Court
45 pages
NAHALCHAND LALOOCHAND P.LTD. Vs PANCHALI CO-OP.HNG.STY.LTD.

Bench: R.M. LODHA,A.K. PATNAIK, , ,
Case number: C.A. No.-002544-002544 / 2010
Diary number: 14007 / 2008
Advocates: VIKAS MEHTA Vs NITIN BHARDWAJ

31 August 2010
Supreme Court
14 pages
HUSSAINBHAI ALLARAKHBHAI DARIAYA Vs STATE OF GUJARAT .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-007208-007208 / 2010
Diary number: 3713 / 2007
Advocates: EJAZ MAQBOOL Vs MILIND KUMAR

31 August 2010
Supreme Court
24 pages
GRID CORPN. OF ORISSA LTD.&ORS Vs EASTERN METALS & FERRO ALLOYS & ORS ETC.

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-005842-005889 / 1998
Diary number: 18300 / 1998
Advocates: RAJ KUMAR MEHTA Vs SARLA CHANDRA

31 August 2010
Supreme Court
20 pages
JAMES Vs STATE OF KERALA

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-007207-007207 / 2010
Diary number: 29553 / 2007
Advocates: Vs G. PRAKASH

31 August 2010
Supreme Court
19 pages
DEHAL SINGH Vs STATE OF H.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001215-001215 / 2005
Diary number: 4287 / 2005
Advocates: S. CHANDRA SHEKHAR Vs

31 August 2010
Supreme Court
19 pages
C.S. MANI(DEAD) BY LR. Vs B. CHINNASAMY NAIDU(DEAD)THROUGH LRS.

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-005798-005798 / 2002
Diary number: 8278 / 2002
Advocates: V. BALACHANDRAN Vs A. T. M. SAMPATH

31 August 2010
Supreme Court
2 pages
NAND KISHORE Vs STATE OF U.P. .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-007243-007243 / 2010
Diary number: 15708 / 2006
Advocates: MONIKA GUSAIN Vs GUNNAM VENKATESWARA RAO