Showing 10621 - 10635 of 41947 judgements
09 September 2010
Supreme Court
21 pages
NAGBHAI NAJBHAI KHACKAR Vs STATE OF GUJARAT

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN, , ,
Case number: C.A. No.-007519-007519 / 2010
Diary number: 11176 / 2004
Advocates: ANIP SACHTHEY Vs HEMANTIKA WAHI

09 September 2010
Supreme Court
28 pages
M/S. TECHNO SHARES & STOCKS LTD. Vs COMMISSIONER OF INCOME TAX-IV

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN, , ,
Case number: C.A. No.-007780-007781 / 2010
Diary number: 1715 / 2010
Advocates: GAGRAT AND CO Vs B. V. BALARAM DAS

09 September 2010
Supreme Court
22 pages
GE INDIA TECHNOLOGY CEN.P.LTD. Vs COMMR.OF I.T.

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN, , ,
Case number: C.A. No.-007541-007542 / 2010
Diary number: 37781 / 2009
Advocates: B. VIJAYALAKSHMI MENON Vs

09 September 2010
Supreme Court
53 pages
GLANROCK ESTATE (P) LTD. Vs THE STATE OF TAMIL NADU

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: W.P.(C) No.-000242-000242 / 1988
Diary number: 66671 / 1988
Advocates: PRASHANT KUMAR Vs

09 September 2010
Supreme Court
84 pages
COMPETITION COMMISSION OF INDIA Vs STEEL AUTHORITY OF INDIA

Bench: SWATANTER KUMAR,K.S. RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: C.A. No.-007779-007779 / 2010
Diary number: 12247 / 2010

09 September 2010
Supreme Court
4 pages
PARSHURAM JHA Vs STATE OF JHARKHAND

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000156-000156 / 2004
Diary number: 24088 / 2003
Advocates: K. R. SASIPRABHU Vs ARVIND KUMAR SHARMA

09 September 2010
Supreme Court
16 pages
UMA SHANKAR SINGH Vs STATE OF BIHAR & ANR.

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: Special Leave Petition (crl.) 5123 of 2009

08 September 2010
Supreme Court
7 pages
MANJAPPA Vs STATE OF KARNATAKA

Bench: P. SATHASIVAM,ANIL R. DAVE, , ,
Case number: Crl.A. No.-000653-000653 / 2007
Diary number: 1287 / 2007
Advocates: SHANKAR DIVATE Vs ANITHA SHENOY

08 September 2010
Supreme Court
13 pages
DHARMARTH TRUST J&K JAMMU Vs DINESH CHANDER NANDA

Bench: P. SATHASIVAM,ANIL R. DAVE, , ,
Case number: C.A. No.-007465-007465 / 2010
Diary number: 5251 / 2008
Advocates: Vs VIKAS MEHTA

08 September 2010
Supreme Court
63 pages
NAND KISHORE GUPTA Vs STATE OF U.P..

Bench: V.S. SIRPURKAR,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007468-007468 / 2010
Diary number: 36892 / 2009
Advocates: Vs SHARMILA UPADHYAY

08 September 2010
Supreme Court
31 pages
M/S KRANTI ASSO. PVT. LTD. Vs MASOOD AHMED KHAN .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-007472-007472 / 2010
Diary number: 30050 / 2007
Advocates: Vs M. P. SHORAWALA

08 September 2010
Supreme Court
3 pages
CRAIG ALLEN COATES Vs STATE

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-007475-007475 / 2010
Diary number: 29405 / 2009
Advocates: Vs ANIL SHRIVASTAV

08 September 2010
Supreme Court
24 pages
MODERN DENTAL COLLEGE &RES.CENTRE Vs STATE OF M.P. .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: W.P.(C) No.-000358-000358 / 2004
Diary number: 15590 / 2004
Advocates: PRATIBHA JAIN Vs

08 September 2010
Supreme Court
22 pages
MAYA DEVI (D) BY LRS. Vs RAJ KUMARI BATRA (D) BY LRS. .

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-010249-010249 / 2003
Diary number: 18171 / 2001
Advocates: ANIS AHMED KHAN Vs ARVIND MINOCHA

08 September 2010
Supreme Court
5 pages
STATE OF PUNJAB Vs HANS RAJ

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001667-001667 / 2007
Diary number: 30131 / 2007
Advocates: KULDIP SINGH Vs K. SARADA DEVI