Showing 10711 - 10725 of 41947 judgements
18 August 2010
Supreme Court
4 pages
STATE OF M.P. Vs PRAMOD KUMAR SHUKLA

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-006744-006744 / 2010
Diary number: 16176 / 2009
Advocates: B. S. BANTHIA Vs MOHAN PANDEY

18 August 2010
Supreme Court
8 pages
SHIVANNA Vs STATE BY HUNSUR TOWN POLICE

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000445-000445 / 2003
Diary number: 23587 / 2002

18 August 2010
Supreme Court
3 pages
RAMRAO LIMBAJI GARUD Vs STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001134-001134 / 2003
Diary number: 8741 / 2003
Advocates: ANIL KUMAR JHA Vs ASHA GOPALAN NAIR

18 August 2010
Supreme Court
5 pages
C.MANICKAM Vs STATE OF TAMIL NADU

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000004-000004 / 2004
Diary number: 22776 / 2003
Advocates: V. J. FRANCIS Vs S. THANANJAYAN

17 August 2010
Supreme Court
7 pages
STATE NCT OF DELHI Vs AJIT SETH @ AJJI

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001059-001059 / 2004
Diary number: 13325 / 2002
Advocates: D. S. MAHRA Vs

17 August 2010
Supreme Court
13 pages
RAMESHWAR DAYAL Vs INDIAN RAILWAY CONST.CO. LTD. .

Bench: G.S. SINGHVI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-000967-000967 / 2007
Diary number: 8034 / 2006
Advocates: C. S. N. MOHAN RAO Vs SAURABH MISHRA

17 August 2010
Supreme Court
19 pages
STATE OF WEST BENGAL Vs SUBHAS KUMAR CHATTERJEE .

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-005538-005538 / 2008
Diary number: 21871 / 2008
Advocates: Vs DIPAK KUMAR JENA

17 August 2010
Supreme Court
12 pages
MADAN MOHAN SINGH Vs STATE OF GUJARAT

Bench: V.S. SIRPURKAR,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001291-001291 / 2008
Diary number: 22236 / 2008
Advocates: Vs MINAKSHI VIJ

17 August 2010
Supreme Court
2 pages
JASTI BHANU SANKARA RAO Vs STATE THROUGH S.H.O.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000272-000273 / 2003
Diary number: 21312 / 2002
Advocates: Vs ABHIJIT SENGUPTA

17 August 2010
Supreme Court
2 pages
VIJAYAMONI Vs JAYARAJAN

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000276-000276 / 2003
Diary number: 15569 / 2002
Advocates: K. RAJEEV Vs MALINI PODUVAL

16 August 2010
Supreme Court
14 pages
CHAKALI MADDILETY Vs STATE OF A.P.

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000025-000025 / 2007
Diary number: 22111 / 2004
Advocates: V. G. PRAGASAM Vs D. BHARATHI REDDY

16 August 2010
Supreme Court
28 pages
MEGHMALA Vs G.NARASIMHA REDDY .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-006656-006657 / 2010
Diary number: 23043 / 2007
Advocates: SRIDHAR POTARAJU Vs G. RAMAKRISHNA PRASAD

16 August 2010
Supreme Court
24 pages
VIRENDER PRASAD SINGH Vs RAJESH BHARDWAJ .

Bench: V.S. SIRPURKAR,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001526-001526 / 2010
Diary number: 16766 / 2010
Advocates: IRSHAD AHMAD Vs S. CHANDRA SHEKHAR

16 August 2010
Supreme Court
12 pages
TRUST JAMA MASJID WAQF NO.31 Vs M/S. LAKSHMI TALKIES .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-001237-001237 / 2004
Diary number: 26609 / 2003
Advocates: YASH PAL DHINGRA Vs M. P. SHORAWALA

16 August 2010
Supreme Court
5 pages
HARJINDER SINGH Vs STATE OF PUNJAB

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001536-001536 / 2010
Diary number: 29816 / 2008
Advocates: ASHWANI BHARDWAJ Vs KULDIP SINGH