30 August 2010
Supreme Court
Download

BETTIAH ESTATE Vs STATE OF BIHAR .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-007547-007547 / 1996
Diary number: 64025 / 1985


1

1

      IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

IA NO. 1 IN CIVIL APPEAL NO. 7547 OF 1996

 BETTIAH ESTATE THROUGH THE  

MANANGER & ANR.   ..... APPELLANTS

VERSUS

STATE OF BIHAR & ANOTHER   ..... RESPONDENTS

O R D E R

Learned counsel for the appellants prays that the  

application be dismissed as withdrawn.

Ordered as prayed for.

       ........................J      [HARJIT SINGH BEDI]

    ........................J      [CHANDRAMAULI KR. PRASAD]

NEW DELHI AUGUST  30, 2010.