Showing 10606 - 10620 of 41947 judgements
13 September 2010
Supreme Court
18 pages
SANGAPPA SANGANABASAPPA M. Vs STATE OF KARNATAKA .

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000436-000436 / 2006
Diary number: 2975 / 2006
Advocates: R. D. UPADHYAY Vs

13 September 2010
Supreme Court
83 pages
SNNDUR MANGANESE & IRON ORES LTD. Vs STATE OF KARNATAKA .

Bench: P. SATHASIVAM,H.L. DATTU, , ,
Case number: C.A. No.-007944-007944 / 2010
Diary number: 24287 / 2009
Advocates: A. VENAYAGAM BALAN Vs

13 September 2010
Supreme Court
1 pages
C.M.D HARYANA FINANCIAL CORPN. Vs M/S VCS ENTERPRISES LTD. & OTHERS.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-002865-002865 / 2008
Diary number: 9137 / 2006
Advocates: AMIT DAYAL Vs SURYA KANT

10 September 2010
Supreme Court
14 pages
CH. NARAYANA RAO Vs UNION OF INDIA .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-007903-007903 / 2010
Diary number: 19615 / 2007
Advocates: Vs B. V. BALARAM DAS

10 September 2010
Supreme Court
77 pages
ABU SALEM ABDUL QAYOOM ANSARI Vs STATE OF MAHARASHTRA

Bench: P. SATHASIVAM,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000990-000990 / 2006
Diary number: 22342 / 2006
Advocates: IRSHAD AHMAD Vs ARVIND KUMAR SHARMA

10 September 2010
Supreme Court
21 pages
DAVINDER SINGH Vs STATE OF PUNJAB .

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-007904-007904 / 2010
Diary number: 30736 / 2006
Advocates: Vs AJAY PAL

10 September 2010
Supreme Court
9 pages
UNION OF INDIA Vs HARI SINGH

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-007970-007970 / 2010
Diary number: 6575 / 2008
Advocates: B. KRISHNA PRASAD Vs DHARMENDRA KUMAR SINHA

10 September 2010
Supreme Court
25 pages
PYARE MOHAN LAL Vs STATE OF JHARKHAND .

Bench: J.M. PANCHAL,DEEPAK VERMA,B.S. CHAUHAN, ,
Case number: W.P.(C) No.-000382-000382 / 2003
Diary number: 15919 / 2003
Advocates: C. K. SUCHARITA Vs ASHOK MATHUR

10 September 2010
Supreme Court
22 pages
COMMISSIONER OF SALES TAX U.P., LUCKNOW Vs M/S. SANJIV FABRICS

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-002344-002347 / 2004
Diary number: 5092 / 2004
Advocates: GUNNAM VENKATESWARA RAO Vs PRAVEEN KUMAR

10 September 2010
Supreme Court
30 pages
N.O.I.D.A. Vs ARMY WELFARE HOUSING ORGANISATION .

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-003625-003625 / 2006
Diary number: 1298 / 2005
Advocates: RAVINDRA KUMAR Vs ABHA R. SHARMA

10 September 2010
Supreme Court
1 pages
S.K. HARI Vs RADHIKA NARAYANA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Transfer Petition (Crl.) 134 of 2008

09 September 2010
Supreme Court
20 pages
DHARAMPAL SINGH Vs STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001479-001479 / 2008
Diary number: 5793 / 2008
Advocates: RISHI MALHOTRA Vs KULDIP SINGH

09 September 2010
Supreme Court
3 pages
RAM NARESH Vs STATE OF U.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000231-000231 / 2004
Diary number: 3372 / 2003
Advocates: VISHWAJIT SINGH Vs IRSHAD AHMAD

09 September 2010
Supreme Court
10 pages
SYED ASHWAQ AHMED Vs JT.SECRETARY & CHIEF PASSPORT OFR.

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: SLP(C) No.-022936-022936 / 2008
Diary number: 25993 / 2008
Advocates: Vs ANIL KATIYAR

09 September 2010
Supreme Court
10 pages
AJANTA PHARMA LIMITED Vs COMMR.OF I.T-9,MUMBAI

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN, , ,
Case number: C.A. No.-007518-007518 / 2010
Diary number: 26176 / 2009
Advocates: RUSTOM B. HATHIKHANAWALA Vs B. V. BALARAM DAS