Showing 10591 - 10605 of 41947 judgements
15 September 2010
Supreme Court
6 pages
B.P. CHOWKHANI Vs APSRTC REP.BY ITS G.M., HYDERABAD

Bench: AFTAB ALAM,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-005757-005757 / 2005
Diary number: 15663 / 2005
Advocates: ABHA R. SHARMA Vs D. MAHESH BABU

15 September 2010
Supreme Court
1 pages
A.P.S.R.T.C. Vs THOKALA LAXMI .

Bench: AFTAB ALAM,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-000891-000891 / 2006
Diary number: 2251 / 2004
Advocates: D. MAHESH BABU Vs

15 September 2010
Supreme Court
1 pages
MANOHAR SINGH Vs JAGDEV SINGH

Bench: AFTAB ALAM,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-001088-001088 / 2006
Diary number: 3928 / 2004
Advocates: ANIS AHMED KHAN Vs A. P. MOHANTY

15 September 2010
Supreme Court
2 pages
STATE OF UTTARANCHAL Vs SHEELA TIWARI .

Bench: AFTAB ALAM,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-001559-001559 / 2006
Diary number: 12334 / 2005
Advocates: D. BHARATHI REDDY Vs SANJAY SHARAWAT

15 September 2010
Supreme Court
5 pages
SURENDRA PRATAP SINGH Vs STATE OF U.P.& ORS.

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: Transfer Petition (Crl.) 535 of 2008

14 September 2010
Supreme Court
34 pages
ABDUL SAYEED Vs STATE OF M.P.

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001243-001243 / 2007
Diary number: 10879 / 2006
Advocates: MALINI PODUVAL Vs C. D. SINGH

14 September 2010
Supreme Court
19 pages
SUBHAN RAO Vs PARVATHI BAI .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-007277-007277 / 2002
Diary number: 1951 / 2002
Advocates: C. G. SOLSHE Vs PUNAM KUMARI

14 September 2010
Supreme Court
22 pages
GADDAM RAMAKRISHNAREDDY Vs GADDAM RAMI REDDY

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: SLP(C) No.-030004-030005 / 2008
Diary number: 23384 / 2008

14 September 2010
Supreme Court
11 pages
RAMA DEVI Vs STATE OF BIHAR .

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: Crl.A. No.-001754-001754 / 2010
Diary number: 8241 / 2007
Advocates: T. MAHIPAL Vs GOPAL SINGH

14 September 2010
Supreme Court
22 pages
STATE OF KARNATAKA Vs AZAD COACH BUILDERS PVT. LTD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY,K.S. RADHAKRISHNAN,SURINDER SINGH NIJJAR,SWATANTER KUMAR
Case number: C.A. No.-005616-005617 / 2000
Diary number: 12865 / 2000

14 September 2010
Supreme Court
15 pages
SHYAMRAO MAROTI KORWATE Vs DEEPAK KISANRAO TEKAM

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-002817-002817 / 2008
Diary number: 31450 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs ANAGHA S. DESAI

13 September 2010
Supreme Court
2 pages
MANJIT KAUR Vs STATE OF PUNJAB

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001784-001784 / 2010
Diary number: 27858 / 2009
Advocates: NARESH KUMAR Vs KULDIP SINGH

13 September 2010
Supreme Court
45 pages
ASHOK PAL SINGH Vs U.P. JUDICIAL SERVICES ASSON. .

Bench: R.V. RAVEENDRAN,MARKANDEY KATJU, , ,
Case number: C.A. No.-001312-001312 / 2005
Diary number: 25937 / 2004
Advocates: JITENDRA MOHAN SHARMA Vs S. K. VERMA

13 September 2010
Supreme Court
1 pages
BAPU LAGAMANNA NAIK Vs STATE OF KARNATAKA

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001764-001764 / 2010
Diary number: 5089 / 2010
Advocates: RAJESH MAHALE Vs ANITHA SHENOY

13 September 2010
Supreme Court
11 pages
SUNITA JHA Vs STATE OF JHARKHAND

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: Crl.A. No.-001745-001745 / 2010
Diary number: 18359 / 2009
Advocates: GAURAV AGRAWAL Vs GOPAL PRASAD