13 September 2010
Supreme Court
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C.M.D HARYANA FINANCIAL CORPN. Vs M/S VCS ENTERPRISES LTD. & OTHERS.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-002865-002865 / 2008
Diary number: 9137 / 2006
Advocates: AMIT DAYAL Vs SURYA KANT


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 IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

CIVIL APPEAL NO. 2865 OF 2008

 C.M.D. HARYANA FINANCIAL CORPN.    ..... APPELLANT

VERSUS

M/S VCS ENTERPRISES LTD. & ORS.    ..... RESPONDENTS

O R D E R

After hearing the learned counsel for the parties, we  

recall the order dated 9th July, 2010 and restore the appeal  

to its original number.

       ........................J      [HARJIT SINGH BEDI]

    ........................J      [CHANDRAMAULI KR. PRASAD]

NEW DELHI SEPTEMBER 13, 2010.