C.M.D HARYANA FINANCIAL CORPN. Vs M/S VCS ENTERPRISES LTD. & OTHERS.
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-002865-002865 / 2008
Diary number: 9137 / 2006
Advocates: AMIT DAYAL Vs
SURYA KANT
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 2865 OF 2008
C.M.D. HARYANA FINANCIAL CORPN. ..... APPELLANT
VERSUS
M/S VCS ENTERPRISES LTD. & ORS. ..... RESPONDENTS
O R D E R
After hearing the learned counsel for the parties, we
recall the order dated 9th July, 2010 and restore the appeal
to its original number.
........................J [HARJIT SINGH BEDI]
........................J [CHANDRAMAULI KR. PRASAD]
NEW DELHI SEPTEMBER 13, 2010.