Showing 10576 - 10590 of 41947 judgements
20 September 2010
Supreme Court
30 pages
INDURE LTD. Vs COMMERCIAL TAX OFFICER .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-001123-001123 / 2003
Diary number: 63339 / 2002
Advocates: Vs ABHIJIT SENGUPTA

20 September 2010
Supreme Court
38 pages
SAJJAN KUMAR Vs C.B.I.

Bench: P. SATHASIVAM,ANIL R. DAVE, , ,
Case number: Crl.A. No.-001803-001803 / 2010
Diary number: 23654 / 2010
Advocates: Vs JAGJIT SINGH CHHABRA

17 September 2010
Supreme Court
1 pages
P. KRISHNAVENI Vs TATA VENKATA KRISHNA RAO

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001808-001808 / 2010
Diary number: 15555 / 2008
Advocates: V. N. RAGHUPATHY Vs K. SHIVRAJ CHOUDHURI

17 September 2010
Supreme Court
2 pages
SAROJ PANDEY Vs STATE OF NCT OF DELHI

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001800-001800 / 2010
Diary number: 34317 / 2009
Advocates: Vs ANIL KATIYAR

17 September 2010
Supreme Court
8 pages
RAJESH KAGRA Vs STATE OF M.P..

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: SLP(C) No.-003009-003009 / 2009
Diary number: 2711 / 2009
Advocates: Vs SHANKAR DIVATE

16 September 2010
Supreme Court
14 pages
V. RANGANATHAN Vs N. BASKARAN .

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: SLP(C) No.-018247-018247 / 2006
Diary number: 28074 / 2006
Advocates: Vs SRIKALA GURUKRISHNA KUMAR

16 September 2010
Supreme Court
24 pages
SURENDRA PAL Vs STATE OF U.P.

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000662-000662 / 2006
Diary number: 5880 / 2006
Advocates: Vs KAMLENDRA MISHRA

16 September 2010
Supreme Court
47 pages
SUNDER SINGH Vs STATE OF UTTARANCHAL

Bench: V.S. SIRPURKAR,A.K. PATNAIK, , ,
Case number: Crl.A. No.-001164-001164 / 2005
Diary number: 17804 / 2005
Advocates: Vs JATINDER KUMAR BHATIA

16 September 2010
Supreme Court
7 pages
STATE OF U.P. Vs NEERAJ CHAUBEY .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: SLP(C) No.-026922-026923 / 2010
Diary number: 28810 / 2010

15 September 2010
Supreme Court
22 pages
M/S COAL INDIA LIMITED Vs ALOK FUELS(P) LTD.TR.DIR.

Bench: ALTAMAS KABIR,A.K. PATNAIK
Case number: C.A. No.-008034-008034 / 2010
Diary number: 10022 / 2010
Advocates: ANUPAM LAL DAS Vs MANISH KUMAR SARAN

15 September 2010
Supreme Court
14 pages
M/S COAL INDIA LIMITED Vs COAL CONSUMERS ASSOCIATION .

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: SLP(C) No.-021959-021959 / 2010
Diary number: 24078 / 2010
Advocates: Vs MANISH KUMAR SARAN

15 September 2010
Supreme Court
2 pages
MANOHAR PRASHAD Vs CHAIRMAN, L.B.NAGAR MUNICIPALITY

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-008260-008260 / 2003
Diary number: 17417 / 2003
Advocates: A. T. M. SAMPATH Vs ANJANI AIYAGARI

15 September 2010
Supreme Court
27 pages
SRI SAMBHU DAS @ BIJOY DAS Vs STATE OF ASSAM

Bench: MUKUNDAKAM SHARMA,H.L. DATTU, , ,
Case number: Crl.A. No.-000342-000342 / 2007
Diary number: 20118 / 2006
Advocates: ABHIJIT SENGUPTA Vs CORPORATE LAW GROUP

15 September 2010
Supreme Court
17 pages
M/S SUSHILA CHEMICALS P.LTD. Vs BHARAT COKING COAL LTD..

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: C.A. No.-008037-008038 / 2010
Diary number: 34599 / 2009
Advocates: GAURAV AGRAWAL Vs

15 September 2010
Supreme Court
16 pages
PRALHAD Vs STATE OF MAHARASHTRA

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-001745-001753 / 2004
Diary number: 10051 / 1999
Advocates: Vs ASHA GOPALAN NAIR