Showing 10561 - 10575 of 41947 judgements
22 September 2010
Supreme Court
15 pages
MD. NOOMAN Vs MD. JABED ALAM .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-002579-002579 / 2004
Diary number: 2207 / 2003
Advocates: KAILASH CHAND Vs S.K. SINHA

22 September 2010
Supreme Court
48 pages
MUMBAI INTERNATIONAL AIRPORT P.LTD. Vs M/S GOLDEN CHARIOT AIRPORT

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-008201-008201 / 2010
Diary number: 7906 / 2009
Advocates: Vs M. V. KINI & ASSOCIATES

22 September 2010
Supreme Court
38 pages
CHANDIGRAH HOUSING BOARD Vs AVTAR SINGH .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-008203-008203 / 2010
Diary number: 32240 / 2007
Advocates: RACHANA JOSHI ISSAR Vs

22 September 2010
Supreme Court
21 pages
PAL @ PALLA Vs STATE OF UTTAR PRADESH

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: Crl.A. No.-001830-001830 / 2010
Diary number: 1332 / 2008
Advocates: R. D. UPADHYAY Vs KAMLENDRA MISHRA

22 September 2010
Supreme Court
6 pages
SANJEETA DAS Vs TAPAN KUMAR MOAHNTY

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-008196-008197 / 2010
Diary number: 1415 / 2010
Advocates: SIBO SANKAR MISHRA Vs SATYENDRA KUMAR

21 September 2010
Supreme Court
6 pages
P. RAJAN SANDHI Vs UNION OF INDIA

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-004095-004095 / 2006
Diary number: 24429 / 2005
Advocates: LAKSHMI RAMAN SINGH Vs

21 September 2010
Supreme Court
8 pages
U.P. AVAS EVAM VIKAS PARISHAD Vs RAM CHANDRA AGARWAL .

Bench: G.S. SINGHVI,B.S. CHAUHAN, , ,
Case number: C.A. No.-009596-009596 / 2003
Diary number: 63405 / 2002
Advocates: VISHWAJIT SINGH Vs RAVI PRAKASH MEHROTRA

21 September 2010
Supreme Court
19 pages
L.M.L. LTD. Vs COMMNR. OF CUSTOMS

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-003764-003764 / 2003
Diary number: 6812 / 2003
Advocates: ASHOK KUMAR SINGH Vs

21 September 2010
Supreme Court
42 pages
JAIPUR DEVELOPMENT AUTHORITY Vs MAHESH SHARMA

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-008590-008590 / 2003
Diary number: 8774 / 2003
Advocates: S. K. BHATTACHARYA Vs A. S. BHASME

21 September 2010
Supreme Court
26 pages
RAJESH KOHLI Vs HIGH COURT OF J.&K.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: W.P.(C) No.-000095-000095 / 2004
Diary number: 19440 / 2003
Advocates: PETITIONER-IN-PERSON Vs

21 September 2010
Supreme Court
7 pages
VILLAYATI RAM MITTAL P.LTD. Vs UNION OF INDIA

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: SLP(C) No.-012144-012144 / 2009
Diary number: 11307 / 2009
Advocates: SUSHIL BALWADA Vs B. KRISHNA PRASAD

21 September 2010
Supreme Court
2 pages
ARIHANT COAL SALES (I) PVT.LTD. Vs ETA STAR INTERNATIONAL LLC

Bench: MARKANDEY KATJU, , , ,
Case number: ARBIT.CASE(C) No.-000020-000020 / 2009
Diary number: 4870 / 2009
Advocates: Vs P. V. DINESH

21 September 2010
Supreme Court
17 pages
RITESH TEWARI Vs STATE OF U.P..

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-008178-008178 / 2010
Diary number: 3077 / 2009
Advocates: PRAMOD DAYAL Vs GUNNAM VENKATESWARA RAO

20 September 2010
Supreme Court
22 pages
RANJEET SINGH @ DARA Vs STATE OF M.P.

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000683-000683 / 2009
Diary number: 22122 / 2007
Advocates: SANJEEV MALHOTRA Vs C. D. SINGH

20 September 2010
Supreme Court
6 pages
SHYAMALIKA DAS Vs GEN.MANAGER,GRIDCO

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-008181-008181 / 2010
Diary number: 17223 / 2010
Advocates: RUTWIK PANDA Vs RAJ KUMAR MEHTA