CORRECTED COPY

 IN THE SUPREME COURT OF INDIA CRIMINAL ORIGINAL JURISDICTION

TRANSFER PETITION (CRL.) NO. 134 OF 2008

 MAJOR S.K. HARI   ..... APPELLANT

VERSUS

RADHIKA NARAYANA   ..... RESPONDENT

O R D E R

Learned counsel for the petitioner prays that the  

transfer petition be dismissed as withdrawn.

Ordered, as prayed for.

       ........................J      [HARJIT SINGH BEDI]

    ........................J      [CHANDRAMAULI KR. PRASAD]

NEW DELHI      SEPTEMBER 10, 2010.