Judgements

Showing 10546 - 10560 of 41947 judgements
27 September 2010
Supreme Court
36 pages
PARAMJEET SINGH @ PAMMA Vs STATE OF UTTARAKHAND

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001699-001699 / 2007
Diary number: 16435 / 2004
Advocates: N. ANNAPOORANI Vs JATINDER KUMAR BHATIA

27 September 2010
Supreme Court
3 pages
RAMESH S/O SWAMY GOWDA Vs STATE OF KARNATAKA

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: Crl.A. No.-001877-001877 / 2010
Diary number: 16461 / 2009
Advocates: RAJESH MAHALE Vs

24 September 2010
Supreme Court
22 pages
V.P. SHRIVASTAVA Vs INDIAN EXPLOSIVES LTD. .

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: Crl.A. No.-001843-001843 / 2010
Diary number: 18785 / 2007
Advocates: Vs AVIJIT BHATTACHARJEE

24 September 2010
Supreme Court
6 pages
M/S.NEW GRAMIN MILK COOP.SOCIETY LTD. Vs DELHI MILK SCHEME

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-008268-008268 / 2010
Diary number: 17171 / 2008
Advocates: RAJENDER PD. SAXENA Vs D. S. MAHRA

24 September 2010
Supreme Court
16 pages
DEPARTMENT OF TELECOMMUNICATIONS Vs GUJARAT COOP.MILK MKTING. FEDERATION LTD

Bench: R.V. RAVEENDRAN,DALVEER BHANDARI, , ,
Case number: C.A. No.-008249-008249 / 2010
Diary number: 12026 / 2007
Advocates: Vs SHEELA GOEL

24 September 2010
Supreme Court
15 pages
COMMR.OF CENTRAL EXCISE, VISAKHAPATNAM Vs M/S.NCC BLUE WATER PRODUCTS LTD.

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-004608-004609 / 2005
Diary number: 11302 / 2005
Advocates: ANIL KATIYAR Vs G. RAMAKRISHNA PRASAD

24 September 2010
Supreme Court
4 pages
B.V.NAGESH Vs H.V.SREENIVASA MURTHY

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-008259-008259 / 2010
Diary number: 20154 / 2009
Advocates: V. N. RAGHUPATHY Vs RESPONDENT-IN-PERSON

23 September 2010
Supreme Court
2 pages
MUMBAI INTERNATIONAL AIRPORT P.LTD. Vs M/S GOLDEN CHARIOT AIRPORT

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-008201-008201 / 2010
Diary number: 7906 / 2009
Advocates: Vs M. V. KINI & ASSOCIATES

23 September 2010
Supreme Court
13 pages
V. AYYANNA Vs GOVT. OF A.P. .

Bench: J.M. PANCHAL,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-003352-003352 / 2007
Diary number: 9740 / 2004
Advocates: R. V. KAMESHWARAN Vs T. V. GEORGE

23 September 2010
Supreme Court
16 pages
HIRABAI Vs L.A.O. CUM ASST. COMMNR.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-002042-002044 / 2004
Diary number: 2221 / 2003
23 September 2010
Supreme Court
14 pages
M/S. JAY VEE RICE & GENERAL MILLS Vs STATE OF HARYANA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-008236-008236 / 2010
Diary number: 27887 / 2009
23 September 2010
Supreme Court
7 pages
STATE OF PUNJAB Vs SURESH KUMAR SHARMA

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-007872-007872 / 2004
Diary number: 22857 / 2004
Advocates: AJAY PAL Vs BHASKAR Y. KULKARNI

23 September 2010
Supreme Court
35 pages
JAI SINGH Vs M.C.D.

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-008233-008233 / 2010
Diary number: 18811 / 2009
Advocates: Vs P. PARMESWARAN

23 September 2010
Supreme Court
21 pages
M/S IBA HEALTH(I) P.LTD. Vs M/S INFO-DRIVE SYSTEMS SDN.BHD.

Bench: S.H. KAPADIA,K.S. RADHAKRISHNAN, , ,
Case number: C.A. No.-008230-008230 / 2010
Diary number: 39457 / 2009
22 September 2010
Supreme Court
7 pages
RAGHBINDER SINGH Vs BANT KAUR .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-004017-004017 / 2003
Diary number: 63360 / 2002
Advocates: PREM MALHOTRA Vs RR-EX-PARTE