Showing 10531 - 10545 of 41947 judgements
29 September 2010
Supreme Court
11 pages
ARVIND KUMAR MISHRA Vs NEW INDIA ASSURANCE CO. LTD.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-005510-005510 / 2005
Diary number: 8001 / 2004
Advocates: S. CHANDRA SHEKHAR Vs ANIL KUMAR JHA

29 September 2010
Supreme Court
49 pages
AMARJIT SINGH Vs STATE OF PUNJAB .

Bench: R.V. RAVEENDRAN,R.M. LODHA,T.S. THAKUR, ,
Case number: C.A. No.-008431-008431 / 2010
Diary number: 13447 / 2007
Advocates: Vs RACHANA JOSHI ISSAR

29 September 2010
Supreme Court
5 pages
RAWAT RAM Vs RAJU SINGH .

Bench: HARJIT SINGH BEDI,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000184-000184 / 2004
Diary number: 22265 / 2002
Advocates: KAILASH CHAND Vs GP. CAPT. KARAN SINGH BHATI

28 September 2010
Supreme Court
26 pages
MOHD.YUNUS KHAN Vs STATE OF U.P..

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-008349-008349 / 2010
Diary number: 28963 / 2007
Advocates: VISHNU SHARMA Vs GUNNAM VENKATESWARA RAO

28 September 2010
Supreme Court
26 pages
MOHD.YUNUS KHAN Vs STATE OF U.P..

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-008349-008349 / 2010
Diary number: 28963 / 2007
Advocates: VISHNU SHARMA Vs GUNNAM VENKATESWARA RAO

28 September 2010
Supreme Court
9 pages
BRUNDABAN MOHARANA Vs STATE OF ORISSA

Bench: HARJIT SINGH BEDI,R.M. LODHA, , ,
Case number: Crl.A. No.-000170-000170 / 2006
Diary number: 26464 / 2005
Advocates: G. PRAKASH Vs SHIBASHISH MISRA

28 September 2010
Supreme Court
6 pages
RAJA GOUNDER Vs STATE OF TAMIL NADU

Bench: HARJIT SINGH BEDI,R.M. LODHA, , ,
Case number: Crl.A. No.-000632-000632 / 2005
Diary number: 6412 / 2005
Advocates: K. SARADA DEVI Vs S. THANANJAYAN

28 September 2010
Supreme Court
20 pages
SOHAM MAYANKKUMAR VYAS Vs UNION OF INDIA .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: W.P.(C) No.-000172-000172 / 2010
Diary number: 12476 / 2010
Advocates: Vs VIKAS MEHTA

28 September 2010
Supreme Court
1 pages
SRIPAL SINGH PATHARIYA Vs UNION OF INDIA .

Bench: HARJIT SINGH BEDI,R.M. LODHA, , ,
Case number: Crl.A. No.-002335-002335 / 2010
Diary number: 27958 / 2010

28 September 2010
Supreme Court
13 pages
SUDHIR Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,R.M. LODHA, , ,
Case number: Crl.A. No.-000472-000472 / 2007
Diary number: 60269 / 2007
Advocates: RANBIR SINGH YADAV Vs KAMAL MOHAN GUPTA

27 September 2010
Supreme Court
4 pages
A.P.STATE TRADING CORP.LTD. Vs M/S G.V.MALLA REDDY & CO.

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-008317-008318 / 2010
Diary number: 15055 / 2010
Advocates: Vs M. VIJAYA BHASKAR

27 September 2010
Supreme Court
23 pages
ALKA GUPTA Vs NARENDER KUMAR GUPTA

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-008321-008321 / 2010
Diary number: 38516 / 2009
Advocates: SANJAI KUMAR PATHAK Vs RAMESH BABU M. R.

27 September 2010
Supreme Court
22 pages
PEBAM NINGOL MIKOI DEVI Vs STATE OF MANIPUR .

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: Crl.A. No.-001849-001849 / 2010
Diary number: 9052 / 2010
Advocates: ANANGA BHATTACHARYYA Vs

27 September 2010
Supreme Court
14 pages
GANPAT Vs STATE OF HARYANA .

Bench: P. SATHASIVAM,R.M. LODHA, , ,
Case number: Crl.A. No.-000279-000281 / 2002
Diary number: 14396 / 2001
Advocates: ABHIJAT P. MEDH Vs KAMAL MOHAN GUPTA

27 September 2010
Supreme Court
11 pages
MAHENDER SINGH Vs UNION OF INDIA

Bench: P. SATHASIVAM,R.M. LODHA, , ,
Case number: C.A. No.-005215-005215 / 2009
Diary number: 12241 / 2006
Advocates: RANJAN DWIVEDI Vs SUSHMA SURI