Judgements

24 November 2010
Supreme Court
1 pages

BENNY JOSEPH Vs VARGHESE KURIAN .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001233-001233 / 2004
Diary number: 22096 / 2003
Advocates: JOHN MATHEW Vs MALINI PODUVAL

24 November 2010
Supreme Court
2 pages

CENTRAL BUREAU OF NARCOTICS Vs BAHADUR SINGH

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000630-000630 / 2004
Diary number: 5055 / 2004
Advocates: SUSHMA SURI Vs V. J. FRANCIS

24 November 2010
Supreme Court
3 pages

DATTA Vs STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000295-000295 / 2005
Diary number: 19100 / 2004
Advocates: SHIVAJI M. JADHAV Vs

23 November 2010
Supreme Court
43 pages

TASSADIQ HUSSAIN Vs MOHD. RASHID QURESHI .

Bench: J.M. PANCHAL,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-001825-001825 / 2006
Diary number: 8008 / 2006
Advocates: SATPAL SINGH Vs ABHINAV MUKERJI

23 November 2010
Supreme Court
8 pages

STATE OF M.P. Vs KASHIRAM(DEAD) BY LR

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-009915-009915 / 2010
Diary number: 24010 / 2008
Advocates: B. S. BANTHIA Vs VIKAS MEHTA

23 November 2010
Supreme Court
33 pages

HARBHAJAN SINGH Vs STATE OF H.P. .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-005767-005767 / 2002
Diary number: 19669 / 2001
Advocates: SURYA KANT Vs GHAN SHYAM VASISHT

23 November 2010
Supreme Court
21 pages

BHAGWAN BUDHA PRATHMK.TECH.TRAING.COL. Vs STATE OF BIHAR .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-009896-009896 / 2010
Diary number: 5089 / 2009
Advocates: NEERAJ SHEKHAR Vs GOPAL SINGH

23 November 2010
Supreme Court
8 pages

BOARD OF WAKF, WEST BENGAL Vs ANIS FATMA BEGUM

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-005297-005297 / 2004
Diary number: 18440 / 2003
Advocates: MANOJ SWARUP Vs SHRISH KUMAR MISRA

23 November 2010
Supreme Court
1 pages

STATE OF RAJASTHAN Vs BRIJ LAL

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-001208-001208 / 2003
Diary number: 10341 / 2002
Advocates: MILIND KUMAR Vs SURESH CHANDRA TRIPATHY

23 November 2010
Supreme Court
2 pages

BRIJ LAL Vs STATE OF U.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000517-000517 / 2004
Diary number: 9702 / 2003
Advocates: VISHWAJIT SINGH Vs GUNNAM VENKATESWARA RAO

23 November 2010
Supreme Court
4 pages

CENTRAL BUREAU OF NARCOTICS Vs BAHADUR SINGH

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000630-000630 / 2004
Diary number: 5055 / 2004
Advocates: SUSHMA SURI Vs V. J. FRANCIS

23 November 2010
Supreme Court
1 pages

ABASEHEB TATYABA RAKATE Vs STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001291-001291 / 2004
Diary number: 15062 / 2004
Advocates: VENKATESWARA RAO ANUMOLU Vs ASHA GOPALAN NAIR

23 November 2010
Supreme Court
5 pages

GIAN SINGH Vs STATE OF PUNJAB & ANR

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Special Leave Petition (crl.) 8989 of 2010

22 November 2010
Supreme Court
12 pages

M/S. XEROX INDIA LTD. Vs COMMNR. OF CUSTOMS, MUMBAI

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-001583-001583 / 2003
Diary number: 2692 / 2003
Advocates: M. P. DEVANATH Vs ANIL KATIYAR

22 November 2010
Supreme Court
52 pages

GOVIND SINGH Vs HARCHAND KAUR

Bench: J.M. PANCHAL,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-002719-002719 / 2006
Diary number: 13206 / 2006
Advocates: AMIT KUMAR Vs KAMINI JAISWAL