Showing 10261 - 10275 of 41947 judgements
30 November 2010
Supreme Court
6 pages
SPL.LAQ OFFICER,MYSORE URB.DEV.AUTHORITY Vs SAKAMMA

Bench: R.V. RAVEENDRAN,P. SATHASIVAM,A.K. PATNAIK, ,
Case number: C.A. No.-010182-010182 / 2010
Diary number: 20702 / 2009
Advocates: E. C. VIDYA SAGAR Vs V. G. PRAGASAM

29 November 2010
Supreme Court
69 pages
B.S.N.L. Vs RELIANCE COMMUNICATION LTD.

Bench: S.H. KAPADIA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: C.A. No.-006706-006706 / 2010
Diary number: 25659 / 2010
Advocates: ABHINAV MUKERJI Vs ABHIJAT P. MEDH

29 November 2010
Supreme Court
11 pages
M/S. NICHOLAS PIRAMAL INDIA LTD. Vs COMMNR. OF CENTRAL EXCISE, MUMBAI

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-005829-005829 / 2002
Diary number: 14890 / 2002
Advocates: V. BALACHANDRAN Vs RR-EX-PARTE

29 November 2010
Supreme Court
29 pages
M/S BAJAJ HINDUSTAN LTD. Vs SIR SHADI LAL ENTERPRISES LTD. .

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-005856-005856 / 2005
Diary number: 18672 / 2005
Advocates: PAREKH & CO. Vs PARIJAT SINHA

29 November 2010
Supreme Court
14 pages
RAMALA SAHKARI CHINI MILLS LTD THROUGH ITS GENERAL MANAGER Vs COMMR.OF CENTRAL EXCISE

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-003976-003976 / 2007
Diary number: 15599 / 2007
Advocates: PRAKASH KUMAR SINGH Vs B. V. BALARAM DAS

29 November 2010
Supreme Court
10 pages
AMAR CHAKRAVARTY Vs MARUTI SUZUKI INDIA LIMITED

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-010135-010142 / 2010
Diary number: 7623 / 2008
Advocates: B. D. SHARMA Vs BHARGAVA V. DESAI

29 November 2010
Supreme Court
27 pages
R.JAYARAMA Vs STATE OF KERALA

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-010098-010102 / 2010
Diary number: 19611 / 2007
Advocates: VIJAY KUMAR Vs RADHA SHYAM JENA

29 November 2010
Supreme Court
17 pages
R.S. SUJATHA Vs STATE OF KARNATAKA .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-009579-009579 / 2003
Diary number: 21960 / 2003
Advocates: RAJESH MAHALE Vs

29 November 2010
Supreme Court
5 pages
M/S. SHALIMAR GAS Vs M/S. INDIAN OIL CORPN. LTD

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-010124-010124 / 2010
Diary number: 25448 / 2010
Advocates: BRAJ KISHORE MISHRA Vs PRADEEP KUMAR BAKSHI

26 November 2010
Supreme Court
4 pages
LAKE DEVT.AUTHORITY,NAINITAL TR.CHAIRMAN Vs HEENA KHAN .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-010087-010090 / 2010
Diary number: 24789 / 2007
Advocates: DINESH KUMAR GARG Vs

26 November 2010
Supreme Court
13 pages
STATE OF U.P. Vs JASVIR SINGH .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-010061-010061 / 2010
Diary number: 32805 / 2010
Advocates: PRADEEP MISRA Vs ASHOK KUMAR SINGH

26 November 2010
Supreme Court
11 pages
RAJA KHAN Vs U.P.SUNNI CENTRAL WAKF BOARD

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: SLP(C) No.-031797-031797 / 2010
Diary number: 34495 / 2010
Advocates: Vs ASHOK K. SRIVASTAVA

26 November 2010
Supreme Court
24 pages
COMMNR., CENTRAL EXCISE, CHANDIGARH Vs M/S. KWALITY ICE CREAM CO.

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-008456-008463 / 2002
Diary number: 18374 / 2002
Advocates: ANIL KATIYAR Vs RAJAN NARAIN

26 November 2010
Supreme Court
14 pages
CEN.PUB.INFORMATION OFFICER,SCI . Vs SUBHASH CHANDRA AGARWAL

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-010044-010044 / 2010
Diary number: 36624 / 2009
Advocates: B. KRISHNA PRASAD Vs PRASHANT BHUSHAN

26 November 2010
Supreme Court
16 pages
CHIRRA SHIVRAJ Vs STATE OF A.P.

Bench: P. SATHASIVAM,ANIL R. DAVE, , ,
Case number: Crl.A. No.-000514-000514 / 2010
Diary number: 25608 / 2009
Advocates: G. MADHAVI Vs D. MAHESH BABU