Showing 10276 - 10290 of 41947 judgements
26 November 2010
Supreme Court
14 pages
SHIBANI BASU Vs SANDIP RAY

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-010053-010053 / 2010
Diary number: 33742 / 2009
Advocates: Vs MITHILESH KUMAR SINGH

26 November 2010
Supreme Court
1 pages
AJAYGHOSH B. Vs K.K. SAHADEVAN

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-002228-002228 / 2010
Diary number: 35074 / 2009
Advocates: K. RAJEEV Vs G. PRAKASH

26 November 2010
Supreme Court
4 pages
COMMNR. OF CENTRAL EXCISE, MEERUT Vs M/S. MONSANTO MFG. (P) LTD.

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-005216-005217 / 2003
Diary number: 10964 / 2003
Advocates: ANIL KATIYAR Vs RAJAN NARAIN

25 November 2010
Supreme Court
7 pages
STATE OF A.P. Vs THUMMALA ANJANEYULU

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001616-001616 / 2005
Diary number: 21477 / 2004
Advocates: D. MAHESH BABU Vs ASHA GOPALAN NAIR

25 November 2010
Supreme Court
26 pages
SARUP SINGH Vs UNION OF INDIA

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-003568-003568 / 2005
Diary number: 6164 / 2003
Advocates: BALBIR SINGH GUPTA Vs SUSHMA SURI

25 November 2010
Supreme Court
17 pages
C.M.SHARMA Vs STATE OF A.P. TH. I.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000232-000232 / 2006
Diary number: 23581 / 2005
Advocates: NIKHIL NAYYAR Vs V. K. VERMA

25 November 2010
Supreme Court
23 pages
H.P. HOUSING & URBAN DEV. AUTHORITY Vs UNIVERSAL ESTATE

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-010015-010015 / 2010
Diary number: 22225 / 2010
Advocates: Vs ASHOK K. MAHAJAN

25 November 2010
Supreme Court
19 pages
GOPAL SWAROOP Vs KRISHNA MURARI MANGAL .

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-006801-006801 / 2003
Diary number: 11636 / 2002
Advocates: NIRAJ SHARMA Vs PRATIBHA JAIN

25 November 2010
Supreme Court
15 pages
UNION OF INDIA Vs SUKESH KUMAR NAYAK

Bench: DALVEER BHANDARI,H.L. GOKHALE, , ,
Case number: C.A. No.-000231-000231 / 2005
Diary number: 7055 / 2004
Advocates: SUSHMA SURI Vs

24 November 2010
Supreme Court
17 pages
C.N.ANANTHARAM Vs M/S FIAT INDIA LTD.& ORS.ETC.ETC.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: SLP(C) No.-021178-021180 / 2009
Diary number: 21597 / 2009
Advocates: Vs VISHWAJIT SINGH

24 November 2010
Supreme Court
44 pages
INDIAN INSTITUTE OF TECHNOLOGY Vs RAJA RAM VERMA .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-005341-005341 / 2003
Diary number: 19794 / 2002
Advocates: NIKHIL NAYYAR Vs RESPONDENT-IN-PERSON

24 November 2010
Supreme Court
4 pages
D.M.BELGAMVALA Vs M/S TAMILNADU REAL ESTATES (P) LTD.

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: SLP(C) No.-013704-013704 / 2010
Diary number: 13792 / 2010
Advocates: Vs V. RAMASUBRAMANIAN

24 November 2010
Supreme Court
15 pages
RAM CHANDRA BHAGAT Vs STATE OF JHARKHAND

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000439-000439 / 2006
Diary number: 26514 / 2005
Advocates: DEBA PRASAD MUKHERJEE Vs RATAN KUMAR CHOUDHURI

24 November 2010
Supreme Court
18 pages
DAYA SANKAR YADAV Vs UNION OF INDIA

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-009913-009913 / 2010
Diary number: 24957 / 2006
Advocates: BIMAL ROY JAD Vs SUSHMA SURI

24 November 2010
Supreme Court
4 pages
MANNU LAL MAHTO Vs STATE OF BIHAR

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000644-000644 / 2004
Diary number: 8162 / 2004
Advocates: Vs GOPAL SINGH