Judgements

03 December 2010
Supreme Court
2 pages

AAREM SUBBA NARASA REDDY Vs R. RAMAKANTH REDDY, CHEIF SECRETARY

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: CONMT.PET.(C) No.-000379-000379 / 2009
Diary number: 32924 / 2009
Advocates: Vs C. K. SUCHARITA

03 December 2010
Supreme Court
18 pages

ELECTION COMMN.OF INDIA Vs TELANGANA RASTRA SAMITHI

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: C.A. No.-010244-010244 / 2010
Diary number: 21843 / 2010
Advocates: Vs ANIL KUMAR TANDALE

02 December 2010
Supreme Court
79 pages

SIDDHARAM SATLINGAPPA MHETRE Vs STATE OF MAHARASHTRA .

Bench: DALVEER BHANDARI,K.S. PANICKER RADHAKRISHNAN, , ,
Case number: Crl.A. No.-002271-002271 / 2010
Diary number: 30592 / 2009
Advocates: A. RAGHUNATH Vs RAJIV SHANKAR DVIVEDI

02 December 2010
Supreme Court
6 pages

STATE OF M.P. Vs CHANDU .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000207-000209 / 2005
Diary number: 17420 / 2004
Advocates: Vs JAI PRAKASH PANDEY

02 December 2010
Supreme Court
2 pages

ANIMA TAYING Vs KALIRAM REGON

Bench: DALVEER BHANDARI,H.L. GOKHALE, , ,
Case number: C.A. No.-010222-010222 / 2010
Diary number: 31465 / 2008
Advocates: Vs JAGJIT SINGH CHHABRA

02 December 2010
Supreme Court
4 pages

STATE OF RAJASTHAN Vs SANJAY .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001211-001211 / 2004
Diary number: 1649 / 2004
Advocates: MILIND KUMAR Vs

01 December 2010
Supreme Court
0 pages

INST.OF CHARTERED ACCOUNTANTS OF INDIA Vs VIMAL KUMAR SURANA

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-002263-002264 / 2010
Diary number: 13497 / 2009
Advocates: Vs NEERAJ SHEKHAR

01 December 2010
Supreme Court
16 pages

UNION OF INDIA Vs A. DURAIRAJ (DEAD)

Bench: R.V. RAVEENDRAN,P. SATHASIVAM,A.K. PATNAIK, ,
Case number: C.A. No.-001783-001783 / 2005
Diary number: 8848 / 2004
Advocates: ARVIND KUMAR SHARMA Vs R. NEDUMARAN

01 December 2010
Supreme Court
58 pages

JOSEPH M. PUTHUSSERY Vs T.S.JOHN .

Bench: J.M. PANCHAL,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-005310-005310 / 2005
Diary number: 18443 / 2005
Advocates: HIMINDER LAL Vs ROMY CHACKO

01 December 2010
Supreme Court
16 pages

LAXMI RAM PAWAR Vs SITABAI BALU DHOTRE

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-002789-002789 / 2005
Diary number: 21108 / 2004
Advocates: RAVINDRA KESHAVRAO ADSURE Vs PUNAM KUMARI

01 December 2010
Supreme Court
22 pages

GHANSHYAM SHARMA Vs STATE OF RAJASTHAN .

Bench: R.V. RAVEENDRAN,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-004935-004935 / 2006
Diary number: 3901 / 2005
Advocates: PAREKH & CO. Vs MILIND KUMAR

01 December 2010
Supreme Court
2 pages

GUJARAT HOUSING BOARD ETC Vs RAMANBHAI MOTIBHAI PATEL & ORS ETC

Bench: DALVEER BHANDARI,H.L. GOKHALE, , ,
Case number: C.A. No.-010220-010220 / 2010
Diary number: 25436 / 2006
Advocates: CHANCHAL KUMAR GANGULI Vs HARESH RAICHURA

30 November 2010
Supreme Court
15 pages

ARUN LAL Vs UNION OF INDIA

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-006464-006464 / 2004
Diary number: 16916 / 2003
Advocates: Vs SUSHMA SURI

30 November 2010
Supreme Court
29 pages

M/S BHARAT STEEL TUBES LTD. Vs IFCI LIMITED

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: SLP(C) No.-029421-029421 / 2010
Diary number: 31730 / 2010

30 November 2010
Supreme Court
18 pages

ASHISH RANJAN Vs ANUPAM TANDON

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: CONMT.PET.(C) No.-000394-000394 / 2009
Diary number: 34549 / 2009
Advocates: Vs K. K. MOHAN