STATE OF RAJASTHAN Vs BRIJ LAL
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-001208-001208 / 2003
Diary number: 10341 / 2002
Advocates: MILIND KUMAR Vs
SURESH CHANDRA TRIPATHY
IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 1208 of 2003
STATE OF RAJASTHAN ..... APPELLANTS
VERSUS
BRIJ LAL .... RESPONDENT
O R D E R
Case has been called out twice and none are
present for both the parties.
The appeal is dismissed in default.
......................J [HARJIT SINGH BEDI]
......................J [J.M. PANCHAL]
NEW DELHI APRIL 20, 2010.