Judgements

Showing 10231 - 10245 of 41947 judgements
07 December 2010
Supreme Court
8 pages
SURENDER Vs GADDA BALAIAH .

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: C.A. No.-003054-003054 / 2006
Diary number: 28821 / 2005
Advocates: ANNAM D. N. RAO Vs

07 December 2010
Supreme Court
14 pages
ANJANI MOLU DESSAI Vs STATE OF GOA

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-008042-008042 / 2004
Diary number: 24992 / 2004
Advocates: MITTER & MITTER CO. Vs SUCHITRA ATUL CHITALE

07 December 2010
Supreme Court
5 pages
BALBIR CHAND Vs STATE OF PUNJAB

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-002275-002292 / 2005
Diary number: 2828 / 2005
Advocates: REKHA PANDEY Vs AJAY PAL

07 December 2010
Supreme Court
2 pages
MOTI RAM(D) TR.LRS. Vs ASHOK KUMAR

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-001095-001095 / 2008
Diary number: 1828 / 2008
Advocates: KAMAL MOHAN GUPTA Vs GAGAN GUPTA

06 December 2010
Supreme Court
14 pages
VIJAY KUMAR TALWAR Vs COMMNR. OF INCOME TAX, DELHI

Bench: D.K. JAIN,T.S. THAKUR, , ,
Case number: C.A. No.-003265-003266 / 2003
Diary number: 5722 / 2002
Advocates: K. L. JANJANI Vs B. V. BALARAM DAS

06 December 2010
Supreme Court
9 pages
M/S GARIB NAWAZ CORPORATION Vs STATE OF MAHARASHTRA .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: SLP(C) No.-017756-017756 / 2007
Diary number: 26677 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs ASHA GOPALAN NAIR

06 December 2010
Supreme Court
14 pages
A.S.MOHAMMED RAFI Vs STATE OF TAMILNADU REP.BY HOME DEPT.&ORS

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-002310-002310 / 2010
Diary number: 23899 / 2008
Advocates: Vs P. V. DINESH

06 December 2010
Supreme Court
45 pages
ABUBUCKER SIDDIQUE Vs STATE REP.BY DY.SUPDT.OF POLICE

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-001374-001374 / 2007
Diary number: 20955 / 2007
Advocates: A. VENAYAGAM BALAN Vs ARVIND KUMAR SHARMA

03 December 2010
Supreme Court
25 pages
KULDEEP SINGH Vs G.M.,INSTRUMENT DESIGN D&F. CENTER

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-010231-010231 / 2010
Diary number: 4540 / 2007
Advocates: R. C. KAUSHIK Vs BALBIR SINGH GUPTA

03 December 2010
Supreme Court
18 pages
STATE OF U.P. Vs HIRENDRA PAL SINGH ETC.

Bench: J.M. PANCHAL,DEEPAK VERMA,B.S. CHAUHAN, ,
Case number: C.A. No.-010229-010230 / 2010
Diary number: 11905 / 2010
Advocates: Vs RANBIR SINGH YADAV

03 December 2010
Supreme Court
2 pages
UNION OF INDIA Vs M/S. PRINCE RUBBER INDUSTRIES

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-004585-004585 / 2005
Diary number: 19946 / 2004
Advocates: V. K. VERMA Vs YASH PAL DHINGRA

03 December 2010
Supreme Court
39 pages
ELECTION COMMN.OF INDIA Vs TELANGANA RASTRA SAMITHI

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: C.A. No.-010244-010244 / 2010
Diary number: 21843 / 2010
Advocates: Vs ANIL KUMAR TANDALE

03 December 2010
Supreme Court
99 pages
JOHN PANDIAN Vs STATE REP.BY INSPECTOR OF POLICE,T.NADU

Bench: V.S. SIRPURKAR,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-000452-000452 / 2007
Diary number: 17029 / 2006
Advocates: M. VIJAYA BHASKAR Vs S. THANANJAYAN

03 December 2010
Supreme Court
75 pages
IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Bench: S.H. KAPADIA,AFTAB ALAM,K.S. PANICKER RADHAKRISHNAN, ,
Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

03 December 2010
Supreme Court
2 pages
PUSHPA Vs NATIONAL INSURANCE CO.LTD.

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-010271-010272 / 2010
Diary number: 6038 / 2009
Advocates: PRASHANT CHAUDHARY Vs