18 December 1953
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX/EXCESSPROFITS TAX, BOMBAY CITY Vs MESSRS. BHOGILAL LAHERCHAND includingBATLIBOI & CO., BOMB
Case number: Appeal (civil) 160 of 1950 |
17 December 1953
Supreme Court 59 pages THE STATE OF WEST BENGAL . Vs SUBODH GOPAL BOSE AND OTHERS.
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,DAS, SUDHI RANJAN,HASAN, GHULAM,JAGANNADHADAS, B. |
16 December 1953
Supreme Court 12 pages THE UNION OF INDIA Vs MADAN GOPAL KABRA.
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,DAS, SUDHI RANJAN,HASAN, GHULAM,JAGANNADHADAS, B. |
16 December 1953
Supreme Court 4 pages D. R. MADHAVAKRISHNAIAH Vs THE INCOME-TAX OFFICER, BANGALORE.
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,DAS, SUDHI RANJAN,HASAN, GHULAM,JAGANNADHADAS, B. |
14 December 1953
Supreme Court 13 pages KALYANPUR LIME WORKS LTD. Vs STATE OF BIHAR AND ANOTHER.
Case number: Appeal (civil) 189-190 of 1952 |
11 December 1953
Supreme Court 6 pages THE STATE OF WEST BENGAL Vs MRS. BELA BANERJEE AND OTHERS
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,DAS, SUDHI RANJAN,HASAN, GHULAM,JAGANNADHADAS, B. |
09 December 1953
Supreme Court 6 pages AKHLAKALI HAYATALLI Vs THE STATE OF BOMBAY.
Case number: Appeal (crl.) 76 of 1953 |
08 December 1953
Supreme Court 8 pages CHILUKURI VENKATESWARLU Vs CHILUKURI VENKATANARAYANA.
Case number: Appeal (civil) 73 of 1953 |
03 December 1953
Supreme Court 5 pages SHIBBAN LAL SAKSENA Vs THE STATE OF UTTAR PRADESHAND OTHERS.
Case number: Writ Petition (Civil) 298 of 1953 |
26 November 1953
Supreme Court 10 pages CENTRAL NATIONAL BANK LTD. Vs UNITED INDUSTRIAL BANK LTD.
Case number: Appeal (civil) 32 of 1953 |
25 November 1953
Supreme Court 8 pages SUKHDEV SINGH SODHI Vs THE CHIEF JUSTICE AND JUDGESOF THE PEPSU HIGH COURT.
Case number: Writ Petition (Civil) 304 of 1953 |
24 November 1953
Supreme Court 6 pages RAJA KULKARNI AND OTHERS Vs THE STATE OF BOMBAY.
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,DAS, S.K.,BOSE, VIVIAN,HASAN, GHULAM |
24 November 1953
Supreme Court 5 pages THE STATE OF WEST BENGAL Vs SHAIKH SERAJUDDIN BATLEY.UNION OF INDIA: INTRVENER
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,DAS, SUDHI RANJAN,HASAN, GHULAM,JAGANNADHADAS, B. |
24 November 1953
Supreme Court 5 pages HARMAN SINGH AND OTHERS Vs REGIONAL TRANSPORT AUTHORITY, CULCUTTA AND OTHERS
Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,DAS, SUDHI RANJAN,HASAN, GHULAM,JAGANNADHADAS, B. |
18 November 1953
Supreme Court 8 pages LALA DURGA PRASAD AND ANOTHER Vs LALA DEEP CHAND AND OTHERS.
Case number: Appeal (civil) 86 of 1950 |