11 March 1954
Supreme Court 4 pages V. M. SYED MOHAMMAD AND COMPANY Vs THE STATE OF ANDHRA.(With Connected Appeal)
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |
11 March 1954
Supreme Court 5 pages SULEMAN ISSA Vs THE STATE OF BOMBAY.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |
11 March 1954
Supreme Court 3 pages SARDAR SOMA SINGH AND OTHERS Vs THE STATE OF PEPSU AND UNION OF INDIA.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |
11 March 1954
Supreme Court 0 pages BABUL CHANDRA MITRA Vs CHIEF JUSTICE & ORS. JUDGES OF PATNA HIGH COURT
Bench: B.K. Mukherjea,S.R. Das,N.H. Bhagwati,B. Jagannadhadas,T.L. |
10 March 1954
Supreme Court 2 pages YUSUF ABDUL AZIZ Vs THE STATE OF BOMBAY ANDHUSSEINBHOY LALJEE.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |
09 March 1954
Supreme Court 7 pages SRI SRI SRI KISHORE CHANDRA SINGH DEO Vs BABU GANESH PRASAD BHAGAT AND OTHERS.
Case number: Appeal (civil) 1-2 of 1949 |
05 March 1954
Supreme Court 13 pages RAO SHIV RAHADUR SINGH AND ANOTHER Vs THE STATE OF VINDHYA PRADESH.
Case number: Appeal (crl.) 7 of 1951 |
19 February 1954
Supreme Court 37 pages BEHRAM KHURSHED PESIKAKA Vs THE STATE OF BOMBAY.REFERENCE UNDER ARTICLE 145(3) OF THE
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |
15 February 1954
Supreme Court 14 pages EBRAHIM VAZIR MAVAT Vs THE STATE OF BOMBAY AND OTHERS.(With Connected Appeals)
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |
15 February 1954
Supreme Court 16 pages CHATTURBHUJ VITHALDAS JASANI Vs MORESHWAR PARASHRAM AND OTHERS.
Case number: Appeal (civil) 155 of 1953 |
11 February 1954
Supreme Court 12 pages THE STATE OF BIHAR Vs ABDUL MAJID
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |
10 February 1954
Supreme Court 6 pages THE RAJAHMUNDRY ELECTRIC SUPPLYCORPORATION LTD. Vs THE STATE OF ANDHRA.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |
09 February 1954
Supreme Court 8 pages THE LIQUIDATORS OF PURSA LIMITED Vs COMMISSIONER OF INCOME-TAX, BIHAR.
Case number: Appeal (civil) 33 of 1953 |
05 February 1954
Supreme Court 5 pages ZAMINDAR OF ETTAYAPURAM Vs THE STATE OF MADRAS.(and connected appeals)
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,ALAGIRISWAMI, A. |
04 February 1954
Supreme Court 5 pages RAJ KRUSHNA BOSE Vs BINOD KANUNGO AND OTHERS.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |