Showing 41641 - 41655 of 41947 judgements
02 February 1954
Supreme Court
9 pages
RAJ RAJENDRA MALOJIRAO SHITOLE Vs THE STATE OF MADHYA BHARAT.RAJA BALBHADRA SINGHV.THE STATE

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM
Case number: Appeal (civil) 4 of 1953

25 January 1954
Supreme Court
0 pages
GOPAL KRISHNA POTNAY Vs UNION OF INDIA & ANR.

Bench: M.C. MAHAJAN(CJ),B.K. MUKHERJEA,S.R. DAS,V. BOSE,GHULAM HASAN
Case number: Appeal (civil) 184 of 1953

25 January 1954
Supreme Court
0 pages
TAHIR HUSSAIN Vs DISTRICT BOARD MUZAFFARNAGAR

Bench: M.C. MAHAJAN (CJ),B.K. MUKHERJEA,S.R. DAS,V. BOSE,GHULAM HASAN
Case number: Writ Petition (civil) 26 of 1953

25 January 1954
Supreme Court
0 pages
MADHYA BHARAT COTTON ASSOCIATION LTD. Vs UNION OF INDIA & ANR.

Bench: M.C. Mahajan,B.K. Mukherjea,S. R. Das,Vivian Bose,Ghulam Hasan
Case number: Writ Petition (civil) 273 of 1953

22 January 1954
Supreme Court
7 pages
K.S. RASHID AND SON Vs THE INCOME-TAX INVESTIGATION COMMISSION, ETC.(With connec

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM
Case number: Appeal (civil) 118-121 of 1952

22 January 1954
Supreme Court
0 pages
JAI RAM Vs UNION OF INDIA

Bench: M.C. MAHAJAN (CJ),B.K. MUKHERJEA,S.R. DAS,V. BOSE,GHULAM HASAN
Case number: Appeal (civil) 11 of 1953

20 January 1954
Supreme Court
8 pages
JAGAN NATH Vs JASWANT SINGH AND OTHERS.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM
Case number: Appeal (civil) 100 of 1953

19 January 1954
Supreme Court
5 pages
WARYAM SINGH AND ANOTHER Vs AMARNATH AND ANOTHER.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM
Case number: Appeal (civil) 64 of 1953

15 January 1954
Supreme Court
6 pages
THE VICE-CHANCELLOR, UTKALUNIVERSITY AND OTHERS Vs S. K. GHOSH AND OTHERS.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM
Case number: Appeal (civil) 7 of 1952

13 January 1954
Supreme Court
7 pages
COOVERJEE B. BHARUCHA Vs THE EXCISE COMMISSIONER ANDTHE CHIEF COMMISSIONER, AJMER,A

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,HASAN, GHULAM,JAGANNADHADAS, B.
Case number: Writ Petition (Civil) 232 of 1953

11 January 1954
Supreme Court
10 pages
MESSRS. DWARKA PRASAD LAXMI NARAIN Vs THE STATE OF UTTAR PRADESH AND TWO OTHERS.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,HASAN, GHULAM,JAGANNADHADAS, B.
Case number: Writ Petition (Civil) 326 of 1953

18 December 1953
Supreme Court
19 pages
BISWAMBHAR SINGH Vs THE STATE OF ORISSA AND ANOTHERJANARDHAN SINGHV.THE STATE

Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM
Case number: Appeal (civil) 167 of 1953

18 December 1953
Supreme Court
43 pages
DWARKADAS SHRINIVAS OF BOMBAY Vs THE SHOLAPUR SPINNING & WEAVING CO.LTD., AND OTHERS.

Bench: SASTRI, M. PATANJALI (CJ),MAHAJAN, MEHR CHAND,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM
Case number: Appeal (civil) 141 of 1952

18 December 1953
Supreme Court
6 pages
DUNICHAND HAKIM AND OTHERS Vs DEPUTY COMMISSIONER (DEPUTY CUSTODIAN EVACUEE PROPERTY

Bench: SASTRI, M. PATANJALI (CJ),DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM,JAGANNADHADAS, B.
Case number: Writ Petition (Civil) 324 of 1953

18 December 1953
Supreme Court
4 pages
BABURAO SHANTARAM MORE Vs THE BOMBAY HOUSING BOARD ANDANOTHER.,

Bench: SASTRI, M. PATANJALI (CJ),DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM,JAGANNADHADAS, B.
Case number: Writ Petition (Civil) 271 of 1952