08 October 1953
Supreme Court 6 pages ALLAHABAD BANK LTD. Vs COMMISSIONER OF INCOME-TAX,WEST BENGAL.
Bench: SASTRI, M. PATANJALI (CJ),DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
08 October 1953
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX,WEST BENGAL Vs MESSRS. JEEWANLAL LTD.
Bench: SASTRI, M. PATANJALI (CJ),DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
05 October 1953
Supreme Court 20 pages HABEEB MOHAMMAD Vs THE STATE OF HYDERABAD.
Case number: Appeal (crl.) 43 of 1952 |
05 October 1953
Supreme Court 8 pages SIDHESHWAR MUKHERJEE Vs BHUBNESHWAR PRASAD NARAINSINGH AND OTHERS.
Case number: Appeal (civil) 53-55 of 1951 |
24 September 1953
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX,WEST BENGAL Vs A. W. FIGGIES & CO., AND OTHERS.
Case number: Appeal (civil) 77 of 1952 |
23 September 1953
Supreme Court 3 pages SARDAR INDRA SINGH AND SONS LTD. Vs COMMISSIONER OF INCOME-TAX,WEST BENGAL.
Bench: SASTRI, M. PATANJALI (CJ),DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
23 September 1953
Supreme Court 7 pages SOHAN PATHAK AND SONS Vs COMMISSIONER OF INCOME-TAX, U.P.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,HASAN, GHULAM,JAGANNADHADAS, B. |
29 May 1953
Supreme Court 0 pages SHRINIVAS PANNALAL CHOKHANI Vs STATE OF M.P.
Bench: N.H. Bhagwati,M. Patanjali Sastri,B.K. Mukherjea,S.R. Das,Ghulam |
29 May 1953
Supreme Court 20 pages THE SUPREME COURT REPORTSK.C. GAJAPATI NARAYAN DEO AND OTH Vs THE STATE OF ORISSA.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
22 May 1953
Supreme Court 16 pages KEDAR NATH BAJORIA Vs THE STATE OF WEST BENGAL.HARI RAM VAIDV.THE STATE OF WEST
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,HASAN, GHULAM,JAGANNADHADAS, B. |
22 May 1953
Supreme Court 21 pages RAO SHIV BAHADUR SINGH AND ANOTHER Vs THE STATE OF VINDHYA PRADESH.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,HASAN, GHULAM,JAGANNADHADAS, B. |
22 May 1953
Supreme Court 4 pages NAIN SUKH DAS AND ANOTHER Vs THE STATE OF UTTAR PRADESH AND OTHERS.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
19 May 1953
Supreme Court 18 pages MATHALONE Vs BOMBAY LIFE ASSURANCE CO. LTD.PINGLE VENKAT RAMA REDDYV.S
Case number: Appeal (civil) 52-54 of 1950 |
18 May 1953
Supreme Court 8 pages CHERUVU NAGESWARASWAMI Vs RAJAH VADREVU VISWASUNDARA RAOAND OTHERS
Case number: Appeal (civil) 76 of 1950 |
15 May 1953
Supreme Court 0 pages SHIV NARAIN JAFA Vs HON'BLE JUDGES OF HIGH COURT OF JUDICATURE ALLAHABAD
Bench: Ghulam Hasan,M. C. Mahajan,B. K. Mukherjea,N. H. Bhagwati,B. |