18 November 1953
Supreme Court 14 pages NATVARLAL PUNJABHAI AND ANOTHER Vs DADUBHAI MANUBHAI AND OTHERS.
Case number: Appeal (civil) 12 of 1953 |
16 November 1953
Supreme Court 8 pages SREE SREE ISHWAR SRIDHAR JEW Vs SUSHILA BALA DASI AND OTHERS.
Case number: Appeal (civil) 201 of 1952 |
16 November 1953
Supreme Court 6 pages SURENDRA SINGH AND OTHERS Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 34 of 1953 |
16 November 1953
Supreme Court 13 pages SATYABRATA GHOSE Vs MUGNEERAM BANGUR & CO., AND ANOTHER
Case number: Appeal (civil) 80 of 1952 |
26 October 1953
Supreme Court 14 pages COMMISSIONER OF INCOME-TAXBOMBAY CITY Vs ROYAL WESTERN INDIA TURF CLUB LTD.
Bench: SASTRI, M. PATANJALI (CJ),DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
20 October 1953
Supreme Court 9 pages SARASWATHI AMMAL AND ANOTHER Vs RAJAGOPAL AMMAL.
Case number: Appeal (civil) 200 of 1952 |
20 October 1953
Supreme Court 6 pages KSHETRA MOHAN-SANNYASICHARAN SADHUKHAN Vs COMMISSIONER OF EXCESS PROFITS TAX,WEST BANGAL
Bench: SASTRI, M. PATANJALI (CJ),DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
14 October 1953
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs K. R. M. T. T. THIAGARAJA CHETTY & CO.
Bench: SASTRI, M. PATANJALI (CJ),DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
14 October 1953
Supreme Court 10 pages C. N. ARUNACHALA MUDALIAR Vs C. A. MURUGANATHA MUDALIAR AND ANOTHER
Case number: Appeal (civil) 191 of 1952 |
14 October 1953
Supreme Court 5 pages JAGADGURU GURUSHIDDASWAMI Vs DAKSHINA MAHARASHTRA DIGAMBARJAIN SABHA.
Case number: Appeal (civil) 187 of 1952 |
09 October 1953
Supreme Court 11 pages SIR KIKABHAI PREMCHAND Vs COMMISSIONER OF INCOME TAX (CENTRAL),BOMBAY.
Bench: SASTRI, M. PATANJALI (CJ),DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
09 October 1953
Supreme Court 6 pages CHAINRUP SAMPATRAM Vs COMMISSIONER OF INCOME-TAX,WEST BENGAL.
Bench: SASTRI, M. PATANJALI (CJ),DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
08 October 1953
Supreme Court 11 pages DEPUTY COMMISSIONER, HARDOI Vs RAMA KRISHNA NARAIN AND OTHERS.
Case number: Appeal (civil) 59 of 1951 |
08 October 1953
Supreme Court 5 pages MINERVA MILLS LTD. Vs THEIR WORKERS
Case number: Appeal (civil) 140 of 1953 |
08 October 1953
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX,BOMBAY CITY Vs THE CENTURY SPINNING AND MANUFACTURING CO. LTD.THE CENTUR
Bench: SASTRI, M. PATANJALI (CJ),DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |