15 May 1953
Supreme Court 9 pages DALIP SINGH AND OTHERS Vs STATE OF PUNJAB.
Case number: Appeal (crl.) 22 of 1953 |
15 May 1953
Supreme Court 6 pages THAKUR RAGHUBIR SINGH Vs COURT OF WARDS, AJMER, AND ANOTHER.
Bench: MAHAJAN, MEHR CHAND,MUKHERJEA, B.K.,HASAN, GHULAM,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B. |
08 May 1953
Supreme Court 40 pages STATE OF TRAVANCORE-COCHIN AND OTHERS Vs SHANMUGHA VILAS CASHEW NUT FACTORYAND OTHERS.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |
08 May 1953
Supreme Court 10 pages BRAHMA PRAKASH SHARMA AND OTHERS Vs THE STATE OF UTTAR PRADESH.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
07 May 1953
Supreme Court 14 pages NATIONAL SEWING THREAD CO. LTD. Vs JAMES CHADWICK & BROS. LTD.(J.& P. COATS LTD., Assignee)RE
Case number: Appeal (civil) 135 of 1952 |
30 April 1953
Supreme Court 0 pages ABDUL KHADER & ORS. Vs STATE OF MYSORE
Bench: M. Patanjali Sastri CJI,B.K.Mukherjea,V. Bose,G.Hasan |
17 April 1953
Supreme Court 14 pages MAQBOOL HUSSAIN Vs THE STATE OF BOMBAY.JAGJIT SINGHV.THE STATE OF PUNJAB.VIDY
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
17 April 1953
Supreme Court 7 pages MOTIPUR ZAMINDARI CO. LTD. Vs THE STATE OF BIHAR AND ANOTHER.RAJA JANKINATH ROY AND NARE
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
17 April 1953
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX,WEST BENGAL Vs H. HIRJEE.
Case number: Appeal (civil) 75 of 1952 |
16 April 1953
Supreme Court 11 pages KUMBHA MAWJI Vs UNION OF INDIA
Case number: Appeal (civil) 133-134 of 1952 |
16 April 1953
Supreme Court 5 pages DR. RAM KRISHAN BHARDWAJ Vs THE STATE OF DELHI AND OTHERS.
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |
14 April 1953
Supreme Court 9 pages THE STATE OF ASSAM Vs KESHAB PRASAD SINGH AND ANOTHER.GAMIRI KHARI CHAIDUAR FISH
Case number: Appeal (civil) 176 of 1952 |
14 April 1953
Supreme Court 11 pages LAKSHMANA NADAR AND OTHERS Vs R. RAMIER.
Case number: Appeal (civil) 95 of 1952 |
10 April 1953
Supreme Court 8 pages BASIR-UL-HUQ AND OTHERS Vs THE STATE OF WEST BENGAL.NUR-UL-HUDAV.THE STATE OF WEST BE
Case number: Appeal (crl.) 26-27 of 1952 |
10 April 1953
Supreme Court 11 pages EBRAHIM ABOOBAKER AND ANOTHER Vs TEKCHAND DOLWANIEBRAHIM ABOOBAKER AND ANOTHERV.CUSTODIAN-G
Bench: SASTRI, M. PATANJALI (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H. |