01 April 1954
Supreme Court 10 pages LAKSHMINARAYAN RAM GOPALAND SON LTD. Vs THE GOVERNMENT OF HYDERABAD.
Case number: Appeal (civil) 292 of 1950 |
01 April 1954
Supreme Court 5 pages HEM SINGH AND ANOTHER Vs HARNAM SINGH AND ANOTHER.
Case number: Appeal (civil) 124 of 1951 |
30 March 1954
Supreme Court 12 pages SHYAM LAL Vs 1. THE STATE OF UTTAR PRADESH2. THE UNION OF INDIA
Bench: MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA |
30 March 1954
Supreme Court 10 pages S.A. VENKATARAMAN Vs THE UNION OF INDIA AND ANOTHER.
Bench: MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA |
23 March 1954
Supreme Court 17 pages SHRINIVAS KRISHNARAO KANGO Vs NARAYAN DEVJI KANGO AND OTHERS.
Case number: Appeal (civil) 164 of 1952 |
18 March 1954
Supreme Court 4 pages M. S. SHERIFF Vs THE STATE OF MADRAS AND OTHERS.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |
18 March 1954
Supreme Court 15 pages RATILAL PANACHAND GANDHI Vs THE STATE OF BOMBAY AND OTHERS.(and connected appeal)
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |
17 March 1954
Supreme Court 8 pages HEM RAJ Vs THE STATE OF AJMER(And Connected Appeal)
Case number: Appeal (crl.) 58 of 1953 |
17 March 1954
Supreme Court 3 pages THE STATE OF RAJASTHAN Vs THE MEWAR TEXTILE MILLS LTD., BHILWARA AND OTHERS.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |
16 March 1954
Supreme Court 5 pages HIMMATLAL HARILAL MEHTAV Vs THE STATE OF MADHYA PRADESH AND OTHE
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |
16 March 1954
Supreme Court 7 pages MAHANT SRI JAGANNATH RAMANUJ DAS AND ANOTHER Vs THE STATE OF ORISSA AND ANOTHER.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |
15 March 1954
Supreme Court 14 pages M. P. SHARMA AND OTHERS Vs SATISH CHANDRA, DISTRICT MAGISTRATE,DELHI, AND OTHERS.
Case number: Writ Petition (Civil) 372 of 1953 |
15 March 1954
Supreme Court 7 pages THE STATE OF RAJASTHAN Vs RAO MANOHAR SINGHJI.
Case number: Appeal (civil) 143 of 1952 |
12 March 1954
Supreme Court 6 pages SRIMATI ORAMBA SUNDARI DASI Vs SRI SRI ISWAR GOPAL JIEU.
Case number: Appeal (civil) 130-131 of 1951 |
12 March 1954
Supreme Court 4 pages THE STATE OF RAJASTHAN Vs NATH MAL AND MITHA MAL.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM |