Judgements

THE DOMINION OF INDIA AND ANOTHER Vs SHRINBAI A. IRANI AND ANOTHER.

Bench: MAHAJAN, MEHAR CHAND (CJ),DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 154 of 1953

THE STATE OF MADHYA PRADESH Vs G. C. MANDAWAR.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 2 of 1954

TOLARAM RELUMAL AND ANOTHER Vs THE STATE OF BOMBAY.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (crl.) 18 of 1953

KISHAN LAL AND ANOTHER Vs BHANWAR LAL.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 88 of 1953

BABULAL AMTHALAL MEHTA Vs THE COLLECTOR OF CUSTOMS, CALCUTTA

AFTAB AHMAD KHAN Vs THE STATE OF HYDERABAD.

Bench: HASAN,GHULAM
Case number: Appeal Criminal 82 of 1953

T. C. BASAPPA Vs T. NAGAPPA AND ANOTHER.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 48 of 1954

NAR SINGH AND ANOTHER Vs THE STATE OF UTTAR PRADESH.

Case number: Appeal (crl.) 4 of 1952

BHOLANATH J. THAKER Vs STATE OF SAURASHTRA

Bench: M.C. MAHAJAN (CJ),B.K. MUKHERJEA,V. BOSE,N.H. BHAGWATI,T.L.V.
Case number: Appeal (civil) 170 of 1954

THE SALES TAX OFFICER, PILIBHIT Vs MESSRS. BUDH PRAKASH JAI PRAKASH.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 23 of 1954

STATE OF U.P. Vs SETH JAGAMANDER DAS & ORS.

Bench: M.C. Mahajan (CJ),B.K. Mukherjea,V. Bose,N.H. Bhagwati,T.L.
Case number: Appeal (crl.) 5 of 1952

VIRENDRA SINGH AND OTHERS Vs THE STATE OF UTTAR PRADESH.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA
Case number: Writ Petition (Civil) 37 of 1953

SRIMATI ASHALATA DEBI AND OTHERS Vs SRI JADU NATH ROY AND OTHERS.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 69 of 1952

DINABANDHU SAHU Vs JADUMONI MANGARAJ AND OTHERS.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 25 of 1954

SHRI AUDH BEHARI SINGH Vs GAJADHAR JAIPURIA AND OTHERS.

Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA
Case number: Appeal (civil) 15 of 1951