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22 April 1954
Supreme Court 6 pages WAZIR CHAND Vs THE STATE OF HIMACHAL PRADESH.(With connected Appeal)
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA |
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22 April 1954
Supreme Court 6 pages RONALD WOOD MATHAMS Vs STATE OF WEST BENGAL(With connected Appeals)
Bench: MAHAJAN, MEHAR CHAND (CJ),DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA |
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21 April 1954
Supreme Court 7 pages CHHOTE KHAN, DECEASED, REPRESENTED BY HIS SON, HARMAT, AN Vs MAL KHAN AND OTHERS.
Case number: Appeal (civil) 61 of 1951 |
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20 April 1954
Supreme Court 10 pages DHIRENDRA KUMAR MANDAL Vs THE SUPERINTENDENT ANDREMEMBRANCER OF LEGAL AFFAIRS TO TH
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA |
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19 April 1954
Supreme Court 14 pages THE COMMISSIONER OF INCOME-TAX, BOMBAY SOUTH, BOMBAY Vs MESSRS OGALE GLASS WORKS LTD., OGALE WADI.
Case number: Appeal (civil) 19 of 1953 |
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16 April 1954
Supreme Court 28 pages THE COMMISSIONER, HINDU ENDOWMENTS, MADRAS Vs LAKSHMINDRA THIRTHA SWAMIAR OF SRI SHIRUR MUTT.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM & BHAGWATI, N.H. & AIYYAR, T.L. VENKATARAMA |
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15 April 1954
Supreme Court 6 pages WUNTAKAL YALPI CHENABASAVANA GOWD Vs RAO BAHADUR Y. MAHABALESHWARAPPA AND ANOTHER.
Case number: Appeal (civil) 89 of 1953 |
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14 April 1954
Supreme Court 7 pages PANDIT CHUNCHUN JHA Vs SHEIKH EBADAT ALI AND ANOTHER.
Case number: Appeal (civil) 98 of 1953 |
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14 April 1954
Supreme Court 10 pages KIRAN SINGH AND OTHERS Vs CHAMAN PASWAN AND OTHERS.
Case number: Appeal (civil) 14 of 1953 |
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14 April 1954
Supreme Court 6 pages MANILAL MOHANLAL SHAH AND OTHERS Vs SARDAR SAYED AHMED SAYED MAHMAD AND ANOTHER.
Case number: Appeal (civil) 93 of 1953 |
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12 April 1954
Supreme Court 6 pages SHANKAR SITARAM SONTAKKE AND ANOTHER Vs BALKRISHNA SITARAM SONTAKKE AND OTHERS.
Case number: Appeal (civil) 113 of 1953 |
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09 April 1954
Supreme Court 7 pages NATHOO LAL Vs DURGA PRASAD
Case number: Appeal (civil) 59 of 1953 |
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07 April 1954
Supreme Court 6 pages BISWABHUSAN NAIK Vs THE STATE OF ORISSA.
Case number: Appeal (crl.) 33 of 1952 |
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05 April 1954
Supreme Court 5 pages M. K. GOPALAN AND ANOTHER Vs THE STATE OF MADHYA PRADESH.
Bench: MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B.,AIYYAR, T.L. VENKATARAMA |
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02 April 1954
Supreme Court 5 pages GOPAL SINGH AND OTHERS Vs UJAGAR SINGH AND OTHERS.
Case number: Appeal (civil) 174 of 1952 |