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28 May 1954
Supreme Court 13 pages SURAJ MALL MOHTA AND CO. Vs A. V. VISVANATHA SASTRI AND ANOTHER.
Bench: MAHAJAN, MEHAR CHAND (CJ),DAS, SUDHI RANJAN,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA |
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27 May 1954
Supreme Court 2 pages Mr. Vs THE HONBLE CHIEF JUSTICE AND JUDGES OF THE HIGH COURT
Bench: MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,HASAN, GHULAM,JAGANNADHADAS, B. |
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27 May 1954
Supreme Court 8 pages IN THE MATTER OF Mr. 'G'A SENIOR ADVOCATE OF THE SUPREME C Vs
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26 May 1954
Supreme Court 14 pages THE STATE OF BOMBAY Vs BOMBAY EDUCATION SOCIETY AND OTHERS.(With Connected Ap
Bench: MAHAJAN, MEHAR CHAND (CJ),DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B. |
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25 May 1954
Supreme Court 9 pages SATYA DEV BUSHAHRI* Vs PADAM DEV AND OTHERS.
Case number: Appeal (civil) 52 of 1954 |
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24 May 1954
Supreme Court 6 pages K. N. GURUSWAMY Vs THE STATE OF MYSORE AND OTHERS.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA |
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21 May 1954
Supreme Court 19 pages MORAN MAR BASSELIOS CATHOLICOS AND ANOTHER Vs THE MOST REV. MAR POULOSE ATHANASIUS AND OTHERS.
Case number: Appeal (civil) 193 of 1952 |
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21 May 1954
Supreme Court 6 pages RATTAN ANMOL SINGH AND ANOTHER Vs ATMA RAM AND OTHERS.
Case number: Appeal (civil) 213 of 1953 |
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21 May 1954
Supreme Court 10 pages KALISHANKER DAS AND ANOTHER Vs DHIRENDRA NATH PATRA AND OTHERS.
Case number: Appeal (civil) 108 of 1952 |
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21 May 1954
Supreme Court 10 pages RAJNARAIN SINGH Vs THE CHAIRMAN, PATNA ADMINISTRATIONCOMMITTEE, PATNA, AND AN
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA |
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20 May 1954
Supreme Court 8 pages VASHIST NARAIN SHARMA Vs DEV CHANDRA AND OTHERS.
Case number: Appeal (civil) 151 of 1953 |
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19 May 1954
Supreme Court 7 pages THE STATE OF MADRAS Vs C. G. MENON AND ANOTHER.
Bench: MAHAJAN, MEHAR CHAND (CJ),DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H.,JAGANNADHADAS, B. |
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19 May 1954
Supreme Court 9 pages DURGA SHANKAR MEHTA Vs THAKUR RAGHURAJ SINGH AND OTHERS.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,BHAGWATI, P.N.,AIYYAR, T.L. VENKATARAMA |
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14 May 1954
Supreme Court 10 pages HARISHANKAR BAGLA AND ANOTHER Vs THE STATE OF MADHYA PRADESH.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,BOSE, VIVIAN,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA |
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14 May 1954
Supreme Court 42 pages E. D. SASSOON AND COMPANY LTD. Vs THE COMMISSIONER OF INCOME-TAX,BOMBAY CITY.(With connected
Case number: Appeal (civil) 3 of 1953 |