03 December 1954
Supreme Court 7 pages BHATARAJU NAGESHW ARA RAO Vs THE HON'BLE JUDGES OF THE MADRASHIGH COURT AND OTHERS.
Case number: Appeal (civil) 146 of 1954 |
02 December 1954
Supreme Court 7 pages BUDHAN CHOUDHRY AND OTHER Vs THE STATE OF BIHAR.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,BHAGWATI, N.H. & JAGANNADHADAS, B. & AIYYAR, T.L.VENKATARAMA |
02 December 1954
Supreme Court 7 pages NARESH CHARAN DAS GUPTA Vs PARESH CHARAN DAS GUPTA
Case number: Appeal (civil) 202 of 1954 |
30 November 1954
Supreme Court 7 pages EDWARD EZRA AND ANOTHER Vs THE STATE OF WEST BENGAL
Case number: Appeal (crl.) 83 of 1954 |
26 November 1954
Supreme Court 0 pages R.S. SETH SHANTI SARUP Vs UNION OF INDIA & ORS.
Bench: M.C. MAHAJAN (CJ),B.K. MUKHERJEA,S.R. DAS,V. BOSE,N.H. BHAGWATI |
25 November 1954
Supreme Court 9 pages P. JOSEPH JOHN Vs THE STATE OF TRAVANCORE-COCHIN.
Bench: MAHAJAN, MEHAR CHAND (CJ),MUKHERJEA, B.K.,DAS, SUDHI RANJAN,BOSE, VIVIAN,BHAGWATI, N.H. &JAGANNADHADAS, B. &AIYYAR, T.L. VENKATARAMA |
25 November 1954
Supreme Court 5 pages SAKHAWAT ALI Vs THE STATE OF ORISSA.
Case number: Appeal (civil) 81 of 1953 |
19 November 1954
Supreme Court 9 pages MUIR MILLS CO., LTD. Vs SUTI MILLS MAZDOOR UNION, KANPUR.
Case number: Appeal (civil) 135 of 1951 |
11 November 1954
Supreme Court 13 pages ASSAM BENGAL CEMENT CO. LTD. Vs THE COMMISSIONER OF INCOME-TAX,WEST BENGAL
Case number: Writ Petition (Civil) 162 of 1952 |
01 November 1954
Supreme Court 9 pages THE COMMISSIONER OF INCOME-TAX, MADRAS Vs MYSORE CHROMITE LIMITED.
Bench: MAHAJAN, MEHAR CHAND (CJ),DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA |
01 November 1954
Supreme Court 7 pages NAVINCHANDRA MAFATLAL Vs THE COMMISSIONER OF INCOME-TAX,BOMBAY CITY.
Bench: MAHAJAN, MEHAR CHAND (CJ),DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA |
01 November 1954
Supreme Court 5 pages GENERAL FAMILY PENSION FUND Vs THE COMMISSIONER OF INCOME-TAX,WEST BENGAL.
Bench: MAHAJAN, MEHAR CHAND (CJ),DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA |
29 October 1954
Supreme Court 0 pages COMMISSIONER OF EXCESS PROFITS TAX WEST BENGAL Vs ADAIR DUTT & COMPANY LTD.
Bench: M.C. MAHAJAN (CJ),S.R. DAS,G. HASAN,N.H. BHAGWATI,T.L.V. AIYYAR |
29 October 1954
Supreme Court 6 pages MAHESH PRASAD Vs THE STATE OF UTTAR PRADESH.
Case number: Appeal (crl.) 39 of 1954 |
29 October 1954
Supreme Court 8 pages DHAKESWAR1 COTTON MILLS LTD. Vs COMMISSIONER OF INCOME TAX,WEST BENGAL
Bench: MAHAJAN, MEHAR CHAND (CJ),DAS, SUDHI RANJAN,HASAN, GHULAM,BHAGWATI, NATWARLAL H.,AIYYAR, T.L. VENKATARAMA |